High Courts08 Jan 2003
S.C.Sharma and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2003) 2 AICLR 609 : (2003) 1 RCR(Criminal) 788
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 87 of 88
High Courts08 Jan 2003Dismissed
Mangla Rice and General Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 138 STC 335
Haryana General Sales Tax Act, 1973 — Section 25AHaryana General Sales Tax Rules, 1975 — Rule 17A , 17B, 17D, 17G, 17K
High Courts08 Jan 2003
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 443 : (2003) 2 CCJ 35 : (2004) 1 CurLJ 136 : (2003) 2 RCR(Criminal) 831
High Courts08 Jan 2003
Virender Singh @Birender Singh Vs Suresh
Punjab And Haryana At Chandigarh · (2003) 3 LJR 646 : (2004) 1 Marr.LJ 399 : (2003) 3 RCR(Civil) 514
High Courts08 Jan 2003
Resham Singh Vs Kuldip Kaur
Punjab And Haryana At Chandigarh · (2003) 2 CurLJ 49 : (2003) 3 LJR 63 : (2003) 3 RCR(Civil) 557
High Courts08 Jan 2003Allowed
Ram Bhaj Jain Vs Brar Rice and General Mills
Punjab And Haryana At Chandigarh · (2003) 2 BC 448 : (2003) 1 CivCC 615 : (2003) 133 PLR 493 : (2003) 1 RCR(Criminal) 683
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Jan 2003
Surjit Singh, Harnek Singh, Nirmal Singh, Gurcharan Singh and Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 148, 149, 324, 325, 326
High Courts08 Jan 2003
Gurmail Singh and Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 196
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts08 Jan 2003Allowed
Lajpat Rai Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2)
High Courts08 Jan 2003Dismissed
Dharampal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts08 Jan 2003Dismissed
Rajinder Singh Vs State of Punjab and Sukhjinder Kaur
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 494, 498A
High Courts08 Jan 2003Dismissed
Sunir Sharma @ Sonu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0101
Penal Code, 1860 (IPC) — Section 148, 149, 307, 382, 447Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts08 Jan 2003Allowed
Naurata Ram Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0079
Penal Code, 1860 (IPC) — Section 363, 366, 376, 506
High Courts08 Jan 2003Allowed
Ramesh Chander Chhaparia Vs The Collector Bhatinda and Others
Punjab And Haryana At Chandigarh · (2004) 121 CompCas 196 : (2003) 134 PLR 137 : (2003) 3 RCR(Civil) 68
Registration Act, 1908 — Section 17
High Courts08 Jan 2003
Sushil Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0056
Penal Code, 1860 (IPC) — Section 294, 363, 366, 368, 376
High Courts08 Jan 2003
Mohinderpal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 376
High Courts08 Jan 2003Allowed
Krishan Dev Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 134
Penal Code, 1860 (IPC) — Section 325
High Courts08 Jan 2003Dismissed
Balbir Singh and Gurjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 450
High Courts08 Jan 2003Dismissed
Reval Kumar Vs Amarjeet alias Brij Bala
Punjab And Haryana At Chandigarh · (2003) 135 PLR 550
Hindu Marriage Act, 1955 — Section 13(1)
High Courts08 Jan 2003Dismissed
Dahiya Films Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 227 : (2003) 3 RCR(Civil) 67
Punjab Entertainments Duty Act, 1955 — Section 11(3)