High Courts10 Jan 2003Allowed
Lorna Vs Alison Leen and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 52 : (2003) 3 RCR(Civil) 566
Divorce Act, 1869 — Section 10, 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 86 of 88
High Courts10 Jan 2003Dismissed
Ramesh Chand Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2003) CriLJ 2171
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Prevention of Food Adulteration Act, 1954 — Section 14, 16(1), 19, 19(2), 20APrevention of Food Adulteration Rules, 1955 — Rule 32
High Courts10 Jan 2003Dismissed
State of Punjab Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0189
Penal Code, 1860 (IPC) — Section 302, 304B
High Courts10 Jan 2003Allowed
Tej Singh Retired Superintendent Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 492
Constitution of India, 1950 — Article 226
High Courts10 Jan 2003Allowed
Mohinder Paul and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 490(2)
Constitution of India, 1950 — Article 226
High Courts10 Jan 2003
Mohinder Singh Vs State of Punjab and Davinder Singh
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498, 504, 506
High Courts10 Jan 2003Allowed
Surinder Singh Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 223 : (2003) 134 PLR 37 : (2003) 1 RCR(Civil) 670
Punjab Land Revenue Rules, 1909 — Rule 17
High Courts10 Jan 2003Dismissed
Jagjit Singh and Another Vs Dalip Kaur and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 558 : (2003) 3 RCR(Civil) 569
Hindu Succession Act, 1956 — Section 24Succession Act, 1925 — Section 14
High Courts08 Jan 2003Allowed
Ramesh Chandra Chhaparia Vs Collector and Another
Punjab And Haryana At Chandigarh · (2004) 4 BC 398
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 17
High Courts08 Jan 2003Allowed
Rajinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 5 CriminalCC 5
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 148, 149, 379, 427, 447
High Courts08 Jan 2003Allowed
Kulwant Singh, Raj Rani, Sukhdev Singh and Mohinder Singh Vs State of Punjab, Judicial Magistrate 1st Class and Smt. Joginder Kaur
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0298
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 352, 354, 427
High Courts08 Jan 2003Allowed
Chaman Lal Bansal Vs State of Punjab and Union of India (UOI)
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0294
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Jan 2003Dismissed
Lal Chand Vs Mohan Lal
Punjab And Haryana At Chandigarh · (2003) 134 PLR 111 : (2003) 1 RCR(Rent) 191
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts08 Jan 2003
Vikas Rai, Janak Raj and Savita Rai Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts08 Jan 2003Dismissed
Ram Chander Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2003) CriLJ 2461
Criminal Procedure Code, 1973 (CrPC) — Section 321
High Courts08 Jan 2003
Prabhjot Singh Mulhotra Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0243
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500, 501
High Courts08 Jan 2003
Chiranji Lal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 197
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts08 Jan 2003Dismissed
Assistant Collector, Central Excise Division Vs Ajdesh Kumar alias Jeevan Verma and Badra Dass
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0223
Customs Act, 1962 — Section 135Gold (Control) Act, 1968 — Section 85
High Courts08 Jan 2003
Roshan Ali Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0215
Penal Code, 1860 (IPC) — Section 409
High Courts08 Jan 2003
Mukhtiar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 565