High Courts14 Feb 2003Dismissed
Sukhwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 3 LLJ 894 : (2003) 133 PLR 698 : (2003) 2 RCR(Civil) 101
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 70 of 88
High Courts14 Feb 2003Dismissed
Gopal Krishan Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 ALT(Cri) 8 : (2003) CriLJ 2851 : (2003) 2 RCR(Criminal) 253
Penal Code, 1860 (IPC) — Section 375, 376
High Courts14 Feb 2003
Harbhajan Singh Vs Sukhdev Singh and others
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 354
High Courts14 Feb 2003
Godrej Appliance Limited Vs State of Punjab and Godrej GE Employees Union (Regd.)
Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0060
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 2A
High Courts14 Feb 2003Allowed
Ramphal @ Makkar Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 5 CriminalCC 261 : (2003) 2 RCR(Criminal) 437
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)
High Courts14 Feb 2003
Sumitra Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 363
High Courts13 Feb 2003Dismissed
Mohinder Singh alias Minda and Another Vs Inspector Customs, Customs Division, Amritsar
Punjab And Haryana At Chandigarh · (2003) 5 CriminalCC 475 : (2003) 2 RCR(Criminal) 373
Criminal Procedure Code, 1973 (CrPC) — Section 104(4), 164, 313Customs Act, 1962 — Section 10, 108, 135AEvidence Act, 1872 — Section 25, 3, 30
High Courts13 Feb 2003
Bakhtawar Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0212
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 307, 324, 325
High Courts13 Feb 2003
Chandgi Ram Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2004) 1 LJR 834 : (2003) 3 RCR(Civil) 834
High Courts13 Feb 2003
Sucha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 88
High Courts13 Feb 2003
Sh. Bhim Sain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) CriLJ 3261 : (2003) 2 RCR(Criminal) 206
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 41(1), 50
High Courts13 Feb 2003Allowed
Narinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 696
Constitution of India, 1950 — Article 14, 16
High Courts13 Feb 2003Dismissed
Gurbachan Dass Vs G.P. Dadha and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 709 : (2003) 2 RCR(Civil) 145
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 12, 13, 5
High Courts13 Feb 2003Dismissed
Baldev Singh and Darshan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts13 Feb 2003Dismissed
Ram Niwas and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 704 : (2003) 2 RCR(Civil) 403
Haryana Ceiling on Land Holdings Act, 1972 — Section 18(6)
High Courts13 Feb 2003
Hari Singh and Amrit Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 138, 406, 482, 498A
High Courts13 Feb 2003Dismissed
Harcharan Singh Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 149 : (2003) 1 RCR(Rent) 696
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts13 Feb 2003Dismissed
L. Baljeet and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) CriLJ 2951 : (2003) 2 DMC 825 : (2003) 2 RCR(Criminal) 66
Penal Code, 1860 (IPC) — Section 201, 304B
High Courts12 Feb 2003Allowed
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 671 : (2003) 4 RCR(Criminal) 493
Criminal Procedure Code, 1973 (CrPC) — Section 313, 464Penal Code, 1860 (IPC) — Section 307, 324Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts12 Feb 2003Dismissed
Sant Lal and Others Vs Nand Kishore and Another
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 426 : (2003) 135 PLR 28 : (2003) 2 RCR(Rent) 280
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)