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Punjab And Haryana At Chandigarh judgments, 2003

1,755 judgments · page 68 of 88

High Courts19 Feb 2003Dismissed

Krishan Kumar Vs Mukandi Lal

Punjab And Haryana At Chandigarh · (2003) 134 PLR 334 : (2003) 1 RCR(Rent) 578

Civil Procedure Code, 1908 (CPC) — Section 115Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
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High Courts19 Feb 2003

Dharamvir Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 667

Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Penal Code, 1860 (IPC) — Section 34, 366, 376, 376(2)
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High Courts19 Feb 2003Dismissed

Shakil Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0135

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
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High Courts19 Feb 2003Dismissed

Wassan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 173, 300, 304(1), 313Penal Code, 1860 (IPC) — Section 100, 148, 149, 302, 304
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High Courts19 Feb 2003Dismissed

Vijay Kumar Vs Tara Chand

Punjab And Haryana At Chandigarh · (2003) 2 CivCC 452 : (2003) 134 PLR 340 : (2003) 2 RCR(Civil) 289 : (2003) 1 RCR(Rent) 544

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(2), 15(6)
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High Courts19 Feb 2003Dismissed

Palwinder Vs Saroj

Punjab And Haryana At Chandigarh · (2003) 135 PLR 505 : (2003) 3 RCR(Civil) 683

Hindu Marriage Act, 1955 — Section 13(1), 9
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