High Courts17 Dec 2002Dismissed
Smt. Harminder Kaur Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 552
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 2 of 65
High Courts17 Dec 2002Allowed
Tehal Singh Vs The Additional Secretary Cooperation
Punjab And Haryana At Chandigarh · (2003) 134 PLR 303 : (2003) 2 RCR(Civil) 49
High Courts16 Dec 2002Allowed
Bishan Narain Bhargava Vs Madan Lal Gulati
Punjab And Haryana At Chandigarh · (2003) CriLJ 3339 : (2003) 1 RCR(Criminal) 401
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 401
High Courts16 Dec 2002Allowed
Smt. Daljit Kaur Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2003) 134 PLR 305
Constitution of India, 1950 — Article 14
High Courts16 Dec 2002Allowed
Ram Sarup Rohilla Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 547 : (2003) 1 RCR(Criminal) 540
Criminal Procedure Code, 1973 (CrPC) — Section 161, 182Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 279, 336, 427
High Courts16 Dec 2002Allowed
Rajan Gupta Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 93
High Courts16 Dec 2002
Rajan Gupta Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2003) 3 LLR 446 : (2003) 1 PLJ 230 : (2003) 2 PLR 93 : (2003) 1 RCR(Civil) 608
High Courts16 Dec 2002
Daljit Kaur Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2003) 2 LLR 480 : (2003) 2 PLJ 97 : (2003) 2 PLR 305 : (2003) 2 RCR(Civil) 57
High Courts13 Dec 2002Dismissed
Dasa Singh and Another Vs Jasmer Singh
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 372 : (2003) 1 ILR (P&H) 543 : (2003) 134 PLR 510 : (2003) 2 RCR(Civil) 361
High Courts13 Dec 2002
Niranjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 12 P&H CK 0040
High Courts13 Dec 2002Dismissed
Dalbir Singh and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) CriLJ 1878 : (2003) 1 RCR(Criminal) 727
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 300, 302
High Courts12 Dec 2002Allowed
Smt. Bhupinderjit Kaur Vs Vijay Singh
Punjab And Haryana At Chandigarh · (2004) 136 PLR 352 : (2003) 4 RCR(Civil) 231
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21Hindu Marriage Act, 1955 — Section 25
High Courts11 Dec 2002Allowed
Harjit Singh Vs Daya Ram Sat Narain
Punjab And Haryana At Chandigarh · (2003) 133 PLR 579 : (2003) 1 RCR(Rent) 270
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 15, 2
High Courts11 Dec 2002Allowed
State of Haryana Vs Sohan Singh, Mohan Singh, Gurmail Singh, Malkiat Singh, Sukhdev Singh, Smt. Gian Kaur and Others
Punjab And Haryana At Chandigarh · (2002) 12 P&H CK 0065
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 14 Rule 1(5), Order 15 Rule 1East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 20(4), 4
High Courts11 Dec 2002Allowed
Innovative Tech-Pack Ltd. Vs Higher Level Screening Committee and Another
Punjab And Haryana At Chandigarh · (2003) 131 STC 498
Haryana General Sales Tax Rules, 1975 — Rule 28A, 28A(3)
High Courts11 Dec 2002Dismissed
Jasbir Singh Vs Inderjit Kaur
Punjab And Haryana At Chandigarh · AIR 2003 P&H 317 : (2003) 135 PLR 170 : (2003) 3 RCR(Civil) 503
Hindu Marriage Act, 1955 — Section 29(2)
High Courts11 Dec 2002
Ganesh Maity Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (2003) 2 AICLR 279 : (2003) 1 RCR(Criminal) 418
High Courts11 Dec 2002Dismissed
Laxmi Devi Vs Kishan Lal
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Rent) 398
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 10, 12, 13, 13(3)
High Courts11 Dec 2002Allowed
Sham Sunder Vs Smt. Ram Devi through L.Rs.
Punjab And Haryana At Chandigarh · (2002) 133 PLR 839 : (2003) 1 RCR(Rent) 252
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts11 Dec 2002Dismissed
Pirthi Singh Vs Mam Raj Singh
Punjab And Haryana At Chandigarh · (2003) 3 BC 115 : (2003) 134 PLR 326 : (2003) 2 RCR(Civil) 149