High Courts01 Feb 2001
Lt. Col. Manbir Singh Chaudhary Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0070
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 84 of 94
High Courts01 Feb 2001
Gurpal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 580
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120
High Courts01 Feb 2001
Dharam Singh Vs State
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 780
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 482Penal Code, 1860 (IPC) — Section 201, 218, 302, 34, 342
High Courts01 Feb 2001
Maj Gen. H.S. Talwar (Retd.) Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0042
Constitution of India, 1950 — Article 226
High Courts01 Feb 2001
The Managing Committe, J.S.F.H. Khalsa Hingh School, Nawanshahr Vs Baldev Singh Pabla
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0030
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts01 Feb 2001
Ram Sarup A.S.I. (Retd.), Harchand Singh, Hans Raj, Karam Chand, Hazura Singh, Kartar, Sohan Lal, Dalip Singh, Gurbachan Singh, Lachhman Singh, Monohar Lal, Balwant Singh, Sher Singh, Des Rajh, Lal Chand, Narain Dass Puri, Partap Singh, Kulwant Singh and Jagsir Singh Vs State of Panjab
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0017
Constitution of India, 1950 — Article 14, 226, 227Punjab Civil Services Rules — Rule 1.7
High Courts31 Jan 2001
Popular Engineering Co. Vs Income Tax Appellate Tribunal and Another
Punjab And Haryana At Chandigarh · (2001) 168 CTR 55 : (2001) 248 ITR 577
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 24Income Tax Act, 1961 — Section 143(3), 254, 254(1), 254(2), 256(1)
High Courts31 Jan 2001
Manju Dogra Vs Sant Longowal Institute of Engineering
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0157
Constitution of India, 1950 — Article 226, 227
High Courts31 Jan 2001
Gopal Bahadur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 519
Criminal Procedure Code, 1973 (CrPC) — Section 433APenal Code, 1860 (IPC) — Section 120
High Courts31 Jan 2001
Gobinder Singh Vs The Punjab Agricultural University, Ludhiana
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0113
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts31 Jan 2001
Saraswati Shishu Mandir Vs Regional Provident Fund Commissioner
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 196
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts31 Jan 2001
Darshan Singh Vs Raghbir Singh
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 328
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts31 Jan 2001
Management of Punjab National Bank Vs Presiding Officer, Central Govt. Industrial Tribunal, Chandigarh
Punjab And Haryana At Chandigarh · (2001) 90 FLR 515 : (2001) 2 LLJ 468
Industrial Disputes Act, 1947 — Section 25
High Courts31 Jan 2001Dismissed
Anand Ishar Public School Vs The Additional District, Judge Ludhiana-cum-Appellate Authority
Punjab And Haryana At Chandigarh · (2001) 2 LLJ 948
Limitation Act, 1963 — Section 29(2), 5Payment of Wages Act, 1936 — Section 15, 17(1)
High Courts31 Jan 2001
Gurdial Singh Vs S.S.M. College, Dina Nagar
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0032
High Courts31 Jan 2001Dismissed
Ranjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 324
Punjab Village Common Lands (Regulation) Act, 1961 — Section 10
High Courts30 Jan 2001
Devinder Singh Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0209
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8
High Courts30 Jan 2001
Bachan Singh Vs Additional Registrar (I), Co-operative Societies, Punjab
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0204
High Courts30 Jan 2001Dismissed
Bachan Singh Vs Superintending Canal Officer, Ferozepur
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 739
Constitution of India, 1950 — Article 226
High Courts30 Jan 2001
Krishna Devi Vs Randhir Singh
Punjab And Haryana At Chandigarh · (2003) ACJ 737 : (2001) 2 RCR(Civil) 432
Motor Vehicles Act, 1988 — Section 166