High Courts27 Feb 2001
Gurcharan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0111
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 77 of 94
High Courts27 Feb 2001
Vidya Sugar Vs The Additional Civil Judge (Senior Division), Kurukshetra
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 223
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Haryana Panchayati Raj Act, 1994 — Section 176, 176(4)
High Courts27 Feb 2001
Balbir Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0069
Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 226
High Courts27 Feb 2001
Bhagwan Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0049
Constitution of India, 1950 — Article 14, 16, 226, 227Punjab Police Rules, 1934 — Rule 9.18, 9.18(1), 9.18(2)
High Courts27 Feb 2001
Hawa Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0028
Constitution of India, 1950 — Article 16, 226
High Courts27 Feb 2001Allowed
Joginder Muni Chela Saint Narain Muni and another Vs The Special Secretary Cooperation (Appeals) Punjab and others
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0021
Punjab Co-operative Societies Act, 1961 — Section 27
High Courts27 Feb 2001Allowed
Sudesh Kumar Aggarwal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 197 : (2001) 3 RCR(Civil) 454
Constitution of India, 1950 — Article 136, 226, 227, 243O, 243ZGPunjab State Election Commission Act, 1994 — Section 74, 83
High Courts26 Feb 2001Dismissed
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0153
Constitution of India, 1950 — Article 226Punjab Government National Emergency (Concession) Rules, 1965 — Rule 4
High Courts26 Feb 2001
Parminder Malik Vs New India Assurance Company
Punjab And Haryana At Chandigarh · (2003) ACJ 444 : (2001) 3 RCR(Civil) 556
Motor Vehicles Act, 1988 — Section 166
High Courts26 Feb 2001
M/s. R.S.B. Project Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 768
Constitution of India, 1950 — Article 226, 227
High Courts26 Feb 2001Dismissed
Raghubir Singh Vs Kabal Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 841
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts26 Feb 2001Allowed
Gram Panchayat Kakra Vs Additional Director, Consolidation of Holdings, Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 139
Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts24 Feb 2001
Swarna Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0124
Constitution of India, 1950 — Article 226
High Courts24 Feb 2001
Furken alias Mana Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 71
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts24 Feb 2001Partly Allowed
Smt. Sumitra Vs Haryana Roadways, Jind Depot
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 676
Motor Vehicles Act, 1988 — Section 166, 173
High Courts23 Feb 2001Dismissed
Smt. Harbhajan Kaur Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 723
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Feb 2001
Chuhad Singh Vs Presiding Officer, Industrial Tribunal-cum-Labour Court, Panipat
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0086
Industrial Disputes Act, 1947 — Section 10, 15
High Courts23 Feb 2001
Northern Minerals Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 175
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 24(3, 24(4), 30(1)
High Courts23 Feb 2001
Dr. Parminder Charan Singh Vs Harjit Kaur
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 543
Hindu Marriage Act, 1955 — Section 12, 12(2), 13, 13
High Courts23 Feb 2001
Jaspal Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0016