High Courts15 May 2001Dismissed

Ram Nath Vs Sham Sunder

Punjab And Haryana At Chandigarh · (2001) 3 CivCC 204 : (2001) 3 RCR(Civil) 674

Registration Act, 1908 — Section 17
High Courts11 May 2001Dismissed

Ram Dass Vs Smt. Kusam

Punjab And Haryana At Chandigarh · (2002) 2 CivCC 103 : (2001) 3 RCR(Civil) 632

Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Hindu Marriage Act, 1955 — Section 13, 13(1)