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Punjab And Haryana At Chandigarh judgments, 2001

1,880 judgments · page 51 of 94

High Courts02 Jul 2001Allowed

Rabinder Singh Vs Union of India

Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0148

Army Act, 1950 — Section 109, 122, 164(2), 3, 52Army Rules, 1954 — Rule 105 , 22, 23, 25, 33, 33Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), Order 41 Rule 23, 11
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High Courts01 Jun 2001Partly Allowed

Muktiar Singh Vs Kailasho Devi

Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 784

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 149(2), 166, 173, 49(2)
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High Courts01 Jun 2001Dismissed

Shingara Ram Vs Prem Chand

Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 683

East Punjab Utilization of Lands Act, 1949 — Section 7, 7(1), 7(2), 7(3), 7(4)Punjab Security of Land Tenures Act, 1953 — Section 17
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High Courts01 Jun 2001Dismissed

Ajlaur Singh Vs Jagtar Singh

Punjab And Haryana At Chandigarh · (2001) 3 CivCC 627 : (2001) 4 RCR(Civil) 292

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 26 Rule 9, Order 39 Rule 2A
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High Courts01 Jun 2001Dismissed

Mohinder Pal Kaur Vs Gurmit Singh

Punjab And Haryana At Chandigarh · (2002) 1 CivCC 21 : (2002) 1 DMC 297 : (2001) 2 ILR (P&H) 484 : (2001) 4 RCR(Civil) 791

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 141, 142Hindu Marriage Act, 1955 — Section 13, 13
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