COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2001

1,880 judgments · page 32 of 94

High Courts24 Aug 2001Dismissed

Market Committee, Faridabad Vs Presiding Officer, Industrial Tribunal-cum-Labour Court-I, Faridabad

Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0180

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25FPunjab Agricultural Produce Markets Act, 1961 — Section 31, 33C(2)

Read judgment

High Courts24 Aug 2001

Hari Chand Dewan Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 4 AICLR 831 : (2002) 3 LJR 319 : (2002) 1 PLR 421 : (2002) 2 RCR(Civil) 637 : (2001) 4 RCR(Criminal) 653

Read judgment

High Courts24 Aug 2001

Babu Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 776

Read judgment

High Courts24 Aug 2001Dismissed

Mohinder Shah Singh Vs Mrs. Dalbir Kaur

Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 463

Hindu Marriage Act, 1955 — Section 13

Read judgment

High Courts24 Aug 2001Dismissed

Managing Director, Punjab State Tubewell Corporation Vs Nitya Nand

Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0090

Constitution of India, 1950 — Article 12, 226, 227Industrial Disputes Act, 1947 — Section 33C(2)

Read judgment

High Courts24 Aug 2001Partly Allowed

Nirmal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) CriLJ 447 : (2001) 4 RCR(Criminal) 622

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 293, 311, 313Penal Code, 1860 (IPC) — Section 120, 34

Read judgment

High Courts24 Aug 2001Allowed

Adhiyamaan Educational and Research Institutions, Rohtak Vs Maharshi Dayanand University

Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 220

Constitution of India, 1950 — Article 226

Read judgment

High Courts24 Aug 2001Allowed

Nestle India Limited Vs Presiding Officer, Labour Court and Another

Punjab And Haryana At Chandigarh · (2002) 92 FLR 756 : (2002) 1 LLJ 367

Read judgment

High Courts24 Aug 2001Dismissed

Aviar Singh and Others Vs Parkash Kaur and Others

Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0033

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 68

Read judgment

High Courts24 Aug 2001Allowed

Balwant Singh and others Vs M/s Krishana and Company Rohtak and others

Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 470

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(5)

Read judgment

High Courts24 Aug 2001Allowed

Sangeeta Kalra Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0019

Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25

Read judgment

High Courts24 Aug 2001Dismissed

Punjab State Tubewell Corporation and Another Vs Nitya Nand and Another

Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0014

Constitution of India, 1950 — Article 12, 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 33C(2)

Read judgment

High Courts23 Aug 2001

Ram Gopal Vs Atma Ram

Punjab And Haryana At Chandigarh · (2003) 3 ICC 104 : (2002) 2 PLJ 286 : (2003) 2 RCR(Civil) 759

Read judgment

High Courts23 Aug 2001Dismissed

Jasbir Kaur and Another Vs Punjab State Industrial Development Corporation Ltd., Chandigarh and Another

Punjab And Haryana At Chandigarh · AIR 2002 P&H 74 : (2002) 1 ILR (P&H) 292

Constitution of India, 1950 — Article 14State Financial Corporations Act, 1951 — Section 29, 31

Read judgment

High Courts23 Aug 2001Dismissed

Punjab State Civil Supply Corporation Ltd. (PUNSUP) Vs Presiding Officer, Labour Court, Gurdaspur

Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0197

Constitution of India, 1950 — Article 12, 226, 227Contract Act, 1872 — Section 23Industrial Disputes Act, 1947 — Section 33C(2)

Read judgment

High Courts23 Aug 2001Dismissed

Eicher Tractors Vs Presiding Officer Labour Court-Cum-Industrial Tribunal-I, Faridabad and Another

Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0191

Industrial Disputes Act, 1947 — Section 10

Read judgment

High Courts23 Aug 2001Allowed

Joginder Singh Benipal Vs Punjab Small Industries and Export Corporation Ltd. and Another

Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 412

Read judgment

High Courts23 Aug 2001Dismissed

United India Insurance Co. Ltd. Vs Kuldeep Singh and Others

Punjab And Haryana At Chandigarh · (2002) 2 ACC 211 : (2002) ACJ 1820 : (2002) 1 RCR(Civil) 14

Motor Vehicles Act, 1988 — Section 166, 170

Read judgment

High Courts23 Aug 2001Allowed

Gurmit Singh @ Mita Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 263

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 37Penal Code, 1860 (IPC) — Section 148, 149, 166, 167, 323

Read judgment

High Courts23 Aug 2001

Romesh Bhardwaj Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 1 AICLR 706 : (2002) 1 CCC 50 : (2002) 1 RCR(Criminal) 174

Read judgment