High Courts08 Oct 2001Dismissed
Thapar Polytechnic, Patiala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 10 P&H CK 0135
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 20 of 94
High Courts08 Oct 2001Dismissed
Nand Singh and Others Vs Kartar Kaur and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 259
Redemption of Mortgages (Punjab) Act, 1913 — Section 4
High Courts08 Oct 2001Dismissed
Lakhbir Singh Vs Mewa Singh and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 270 : (2002) 1 RCR(Civil) 662 : (2002) 1 RCR(Criminal) 601
Punjab Municipal Act, 1911 — Section 3(13)(A), 3(13)(B)
High Courts08 Oct 2001
Fateh Singh Vs Karan Singh
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 129 : (2002) 1 CCC 278 : (2002) 1 RCR(Criminal) 233
High Courts08 Oct 2001
Manjit Kaur Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 52 : (2002) 1 CCC 352 : (2002) 1 RCR(Criminal) 301
High Courts08 Oct 2001
Mohd.Sahid Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 68 : (2002) 1 RCR(Criminal) 593
High Courts08 Oct 2001Allowed
Fashion Express, Dundahera, Gurgaon Vs Smt. Archana Dass
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 586 : (2002) 1 RCR(Civil) 780
High Courts08 Oct 2001
Krishan Lal Vs Prem Parshant, IAS, Financial Commissioner and Secretary, Haryana
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Criminal) 290
High Courts08 Oct 2001Allowed
Harjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 10 P&H CK 0055
Payment of Gratuity Act, 1972 — Section 7, 7(3)Payment of Gratuity Regulations — Regulation 18
High Courts08 Oct 2001Allowed
Surinder Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 10 P&H CK 0054
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 11, 11A
High Courts08 Oct 2001Dismissed
Thapar Polytechnic, Patiala Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2001) 10 P&H CK 0047
Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 4
High Courts08 Oct 2001
Raj Kumari Amrit Kaur Vs Maharani Deepinder Kaur
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 391 : (2002) 1 RCR(Civil) 284
High Courts08 Oct 2001Dismissed
Bahadur Chand Vs Kashmir Stationery Mart
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Rent) 584
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3, Order 9 Rule 13East Punjab Urban Rent Restriction Act, 1949 — Section 13 , 15
High Courts06 Oct 2001Allowed
Indian Acrylics Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 128 STC 146
Punjab General Sales Tax (Department and Exemption) Rules, 1991 — Rule 1(2), 1(3), 4(3), 4(4), 4A
High Courts05 Oct 2001Allowed
Jaswant Singh Vs United Commercial Bank, Landran and others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 660
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Oct 2001
SHAHBAD CO-OPERATIVE SUGAR MILLS LTD. Vs DY. Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2001) 170 CTR 548 : (2001) 119 TAXMAN 789
Income Tax Act, 1961 — Section 143, 144, 240, 80P
High Courts05 Oct 2001Dismissed
Maya Devi (Died) Reptd by Her Lrs Vs Raj Kumari (Died) Reptd by Her Lrs
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 318 : (2002) 1 RCR(Civil) 712
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 95
High Courts05 Oct 2001
Bhim Sain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 79 : (2002) 1 CurLJ 563 : (2002) 1 RCR(Criminal) 596
High Courts05 Oct 2001
Guru Amarjit Singh Vs Commissioner of Wealth Tax
Punjab And Haryana At Chandigarh · (2002) 2 LJR 272 : (2002) 1 PLR 8 : (2002) 2 RCR(Civil) 418
High Courts05 Oct 2001Dismissed
Commissioner of Income Tax Vs Malhotra Industrial Corporation
Punjab And Haryana At Chandigarh · (2002) 254 ITR 635 : (2003) 127 TAXMAN 545
Income Tax Act, 1961 — Section 271(1), 297, 37