High Courts23 Nov 1994
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 424 : (1995) 1 RCR(Criminal) 659
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 6 of 54
High Courts23 Nov 1994
Santokh Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 666
High Courts23 Nov 1994
Nagindera Trading Co., Jaitu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 542
High Courts23 Nov 1994
Sukhna Paper Mills Ltd., Village Nagla, Dera Bassi, District Patiala Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 664
High Courts23 Nov 1994
COMMISSIONER OF INCOME TAX Vs PANKAJ MUNJAL FAMILY TRUST.
Punjab And Haryana At Chandigarh · (1996) 136 CTR 38 : (1997) 93 TAXMAN 617
Income Tax Act, 1961 — Section 143, 263
High Courts23 Nov 1994Dismissed
Ram Nath Bhola Vs Krishan Lal
Punjab And Haryana At Chandigarh · (1995) 109 PLR 511 : (1995) 1 RCR(Rent) 300
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(1), 15(6)
High Courts23 Nov 1994Dismissed
Pardeep Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 477
High Courts22 Nov 1994Allowed
Oswal Woollen Mills Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 72
Punjab General Sales Tax Act, 1948 — Section 20(5)
High Courts22 Nov 1994
Fateh Chand Vs Naib Singh
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 397 : (1995) 109 PLR 522
Civil Procedure Code, 1908 (CPC) — Section 115, 42
High Courts22 Nov 1994
Avinash Modgil and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 394
High Courts22 Nov 1994
Jeo Mirza Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 26
High Courts22 Nov 1994
Harbans Lal Vs District Magistrate, Rohtak
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 371
High Courts22 Nov 1994
Ram Chander Vs Inspector General of Prison, Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 228
High Courts22 Nov 1994
Shashi Bir Singh Sarang Vs Lok Priya Singh
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 727
High Courts22 Nov 1994
Bhupinder Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 552
High Courts22 Nov 1994Dismissed
Ashok Kumar and Others Vs Kamaljit Singh and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 153
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2), 115
High Courts22 Nov 1994
Navdeep Kaur Sandhu and Others Vs The Advisor to The Administrator and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 423
Constitution of India, 1950 — Article 226, 227
High Courts22 Nov 1994Dismissed
Kishan Singh Kamal Vs Surinder Kumar
Punjab And Haryana At Chandigarh · (1995) 109 PLR 470
Easements Act, 1882 — Section 15, 28, 33
High Courts21 Nov 1994
Milap Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 60
High Courts21 Nov 1994Allowed
Jagan Nath Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 1 DMC 110 : (1995) 2 RCR(Criminal) 114
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)