High Courts16 Dec 1993
Ishwar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 318 : (1994) 1 RCR(Criminal) 391
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1993
1,329 judgments · page 3 of 67
High Courts16 Dec 1993
Commissioner of Income Tax Vs Gurkartar Steels Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1994) 117 CTR 333 : (1994) 209 ITR 634 : (1993) 105 PLR 531
Income Tax Act, 1961 — Section 215, 256
High Courts16 Dec 1993Allowed
Amrit Lal Goyal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 195
High Courts15 Dec 1993Dismissed
The Haryana State Cooperative Inspectors and Sub-Inspectors Association Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 12 P&H CK 0100
Constitution of India, 1950 — Article 14, 16, 226, 227, 309Punjab State Co-operative Service (Class II) Rules, 1958 — Rule 2, 5
High Courts15 Dec 1993Dismissed
Mangal Singh Vs Man Singh and Others
Punjab And Haryana At Chandigarh · (1994) 107 PLR 734
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 115
High Courts15 Dec 1993
Lakhi Ram and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 310 : (1994) 2 Crimes 1004 : (1994) 1 RCR(Criminal) 425
High Courts15 Dec 1993
Tufail Mohammad Malik Vs Mahadev Singh Shekhawat
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 287
High Courts15 Dec 1993
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 122 : (1994) 1 RCR(Criminal) 652
High Courts15 Dec 1993
Nafe Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 161 : (1994) 1 RCR(Criminal) 619
High Courts15 Dec 1993
Prem Singh Vs Gurvinder Singh alias Pinki
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 542 : (1994) 1 RCR(Criminal) 648
High Courts15 Dec 1993Allowed
Satyavan Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1993) 105 PLR 298
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 279, 336
High Courts15 Dec 1993Allowed
Mangat Ram Vs The Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 521
Haryana Ceiling on Land Holdings Act, 1972 — Section 3, 4(2)
High Courts15 Dec 1993Dismissed
Hardial Singh alias Giani and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) CriLJ 2812
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 391, 482Penal Code, 1860 (IPC) — Section 100, 103, 148, 149, 302
High Courts14 Dec 1993
Paramjit Singh Vs Kartar Kaur and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 305
Civil Procedure Code Amendment Act, 1976 — Section 115Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Dec 1993
Karnal Improvement Trust Vs Ram Parkash
Punjab And Haryana At Chandigarh · (1993) 105 PLR 574
Land Acquisition Act, 1894 — Section 23Punjab Town Improvement Act, 1922 — Section 36, 42
High Courts14 Dec 1993
Har Bhagwan Vs Sushma
Punjab And Haryana At Chandigarh · (1994) 1 DMC 576
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13B, 13B(2), 9
High Courts14 Dec 1993
Roshan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 Crimes 788 : (1994) 1 RCR(Criminal) 507
High Courts14 Dec 1993
Amrik Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 Crimes 789 : (1994) 1 RCR(Criminal) 326
High Courts14 Dec 1993Allowed
Manisha Sharma Vs Guru Nanak Dev University and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 256
Constitution of India, 1950 — Article 226
High Courts13 Dec 1993
Sunshine Industry and Others Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (1994) 106 PLR 656
Civil Procedure Code, 1908 (CPC) — Section 115