High Courts21 Dec 1993
Karampal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 500
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1993
1,329 judgments · page 2 of 67
High Courts21 Dec 1993
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 158 : (1994) 1 RRR 723
High Courts20 Dec 1993Dismissed
Ex. Head Constable Jagan Nath Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 278
Constitution of India, 1950 — Article 226, 227Punjab Police Rules, 1934 — Rule 13.1, 13.2, 16.1, 16.1(3), 16.5
High Courts20 Dec 1993Allowed
Archna Sharma Vs Suresh Kumar Sharma
Punjab And Haryana At Chandigarh · (1995) 1 DMC 133 : (1994) 108 PLR 702
Hindu Marriage Act, 1955 — Section 13
High Courts20 Dec 1993
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 650
High Courts20 Dec 1993
Sugar Bai Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 504 : (1994) 1 RCR(Criminal) 617
High Courts17 Dec 1993
Gurdas Singh Vs Union of India (UOI) and Ors
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 39
Army Pension Rules, 1961 — Rule 112Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 3Pension Regulations for Army, 1961 — Regulation 173
High Courts17 Dec 1993Allowed
Balbir Kumar and Others Vs Kaka Ram and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 349 : (1994) 1 RCR(Rent) 259
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts17 Dec 1993Dismissed
Land Acquisition Collector, Urban Estate (F) Vs Anant Pal Singh and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 594
Constitution of India, 1950 — Article 141Land Acquisition Act, 1894 — Section 23(1A)
High Courts17 Dec 1993
Ram Singh Vs Additional Registrar, Co-operative Societies, Punjab and others
Punjab And Haryana At Chandigarh · AIR 1994 P&H 180
High Courts17 Dec 1993
Jagsir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 482
High Courts17 Dec 1993
Sham Lal Vs Arun Kumar, Sub-Inspector of Police
Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 422
High Courts17 Dec 1993Allowed
Anil Kumar Vs Chaudhary Ram and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 507 : (1994) 1 RCR(Rent) 413
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115East Punjab Urban Rent Restriction Act, 1949 — Section 13Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts17 Dec 1993
The State of Punjab Vs Kulwant Singh
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 342 : (1994) 106 PLR 535 : (1994) 1 RCR(Criminal) 303
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 41, 42, 50, 52, 55
High Courts17 Dec 1993
State of Punjab Vs Kulwant Singh
Punjab And Haryana At Chandigarh · (1995) CriLJ 744
Criminal Procedure Code, 1973 (CrPC) — Section 100, 103, 165, 378(3), 50Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 17, 18, 19
High Courts16 Dec 1993Dismissed
Commissioner of Income Tax (Central) Vs Gurkartar Steels (P). Ltd.
Punjab And Haryana At Chandigarh · (1994) 117 CTR 333 : (1994) 209 ITR 634 : (1993) 105 PLR 531
Income Tax Act, 1961 — Section 215, 246, 256(2)
High Courts16 Dec 1993
Chaman Lal and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 413
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4, 6
High Courts16 Dec 1993
Raj Mal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 323
High Courts16 Dec 1993
Jaswinder Pal Kaur Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 67
High Courts16 Dec 1993
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 663