High Courts05 Nov 1992Dismissed
Mohan Lal Vs Jeeto
Punjab And Haryana At Chandigarh · (1993) 1 DMC 81
Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1992
1,231 judgments · page 9 of 62
High Courts05 Nov 1992
Mehar Chand and ors. Vs Roshani
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 517
High Courts04 Nov 1992Dismissed
Harjit Kaur Vs Sukhvinder Singh
Punjab And Haryana At Chandigarh · (1992) 11 P&H CK 0095
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts04 Nov 1992Allowed
Vidya Parkash Sharma Vs Krishan Kumar Puri
Punjab And Haryana At Chandigarh · (1993) 103 PLR 274
East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 18A(8)East Punjab Urban Rent Restriction Act, 1949 — Section 18A(4), 18A(5)
High Courts04 Nov 1992
Embee Textiles Limited and Another Vs Sadhu Ram and Co.
Punjab And Haryana At Chandigarh · (1993) 2 CivCC 106 : (1993) 1 RCR(Criminal) 349
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138 , 142
High Courts03 Nov 1992
Gupta Agencies Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 103 PLR 461
Punjab General Sales Tax Act, 1948 — Section 22(2)
High Courts03 Nov 1992Dismissed
Ved Parkash alias Mauji Fitter Vs Smt. Sona alias Swarna
Punjab And Haryana At Chandigarh · (1993) 103 PLR 166
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(3)
High Courts03 Nov 1992
Om Parkash and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 3 LJR 62 : (1993) PLJ 145 : (1993) 3 RRR 296 : (1993) 2 RRR 395
High Courts03 Nov 1992
State of Punjab Vs Gurdeep Singh
Punjab And Haryana At Chandigarh · (1993) 2 CurLJ 75 : (1993) 3 RCR(Criminal) 121
High Courts03 Nov 1992
R.N.Khanna Vs Amrik Singh Nayyar
Punjab And Haryana At Chandigarh · (1993) 1 Crimes 390 : (1993) ISJ 528 : (1993) 3 RCR(Criminal) 332
High Courts03 Nov 1992
Devinder Nath alias Devinder Singh and others Vs Kishori Lal and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 169
Evacuee Interest (Separation) Act, 1951 — Section 11, 2, 6, 7, 8
High Courts03 Nov 1992Dismissed
Harbhajan Singh Vs Sarup Singh and Others
Punjab And Haryana At Chandigarh · (1993) Supp CivCC 203 : (1993) 103 PLR 729
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts03 Nov 1992
Lachhman and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 103 PLR 322
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 28A
High Courts02 Nov 1992
Hari Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 91
Punjab Security of Land Tenures Act, 1953 — Section 24Punjab Security of Land Tenures Rules, 1956 — Rule 6, 6(6), 6(7), 6(8)
High Courts02 Nov 1992Allowed
Punjab State and Others Vs Kulwantbir Singh
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 456 : (1993) 2 LLJ 1165 : (1993) 103 PLR 1
Constitution of India, 1950 — Article 226Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3(1), 4.8
High Courts02 Nov 1992Allowed
Navodita Vs Dinesh Singh
Punjab And Haryana At Chandigarh · (1993) Supp CivCC 261 : (1993) 1 DMC 88
Hindu Marriage Act, 1955 — Section 13, 27, 9
High Courts02 Nov 1992
State of Punjab Vs Jagjivan Ram
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 79 : (1993) 1 RCR(Criminal) 367
High Courts02 Nov 1992
Sada Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 Crimes 1141 : (1993) 1 RCR(Criminal) 430
High Courts02 Nov 1992
Ram Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 793 : (1992) CivCC 595 : (1993) 1 RCR(Criminal) 386
High Courts02 Nov 1992
Naresh Chand Advocate Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (1993) 103 PLR 365
Bar Council of India Rules, 1975 — Rule 51Civil Procedure Code, 1908 (CPC) — Section 11Punjab Civil Services Rules — Rule 7(3)