High Courts09 Nov 1992

Chatru Lal Vs Parkash Chand

Punjab And Haryana At Chandigarh · (1993) 103 PLR 152 : (1993) 1 RCR(Rent) 398

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6), 5
High Courts06 Nov 1992Allowed

Shangara Singh Vs Jawala Singh

Punjab And Haryana At Chandigarh · (1993) Supp CivCC 33 : (1993) 103 PLR 171

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65
High Courts06 Nov 1992Allowed

Jagan Nath Vs Vasdev

Punjab And Haryana At Chandigarh · (1993) 103 PLR 371 : (1993) 1 RCR(Rent) 387

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)