High Courts24 Jan 1977
PANIPAT CO-OPERATIVE SUGAR MILLS LTD. Vs COMMISSIONER OF Income Tax, PATIALA.
Punjab And Haryana At Chandigarh · (1977) 108 ITR 111
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1977
272 judgments · page 14 of 14
High Courts24 Jan 1977
Panipat Co-operative Sugar Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1977) 79 PLR 366
Income Tax Act, 1961 — Section 37(1)
High Courts24 Jan 1977
Davinder Nath Vs Madan Gopal
Punjab And Haryana At Chandigarh · AIR 1978 P&H 103 : (1977) 2 ILR (P&H) 158 : (1977) 79 PLR 238
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Jan 1977
Inder Singh and Others Vs S. Raghbir Singh and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 98 : (1977) 2 ILR (P&H) 61
Evidence Act, 1872 — Section 35Punjab Land Revenue Act, 1887 — Section 44
High Courts15 Jan 1977Dismissed
Ghanshyam Singh Vs Veera Devi and Others
Punjab And Haryana At Chandigarh · (1977) ACJ 173
Motor Vehicles Act, 1988 — Section 110D
High Courts14 Jan 1977Dismissed
Jagjit Lal alias Jagjit Raj Vs Shri Gurjinder Singh Arora and another
Punjab And Haryana At Chandigarh · (1977) 1 RCR(Rent) 608
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts13 Jan 1977Dismissed
Sunil Kant Vs The Kurukshetra University and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 375
Constitution of India, 1950 — Article 226Kurukshetra University Calendar, 1970 — Ordinance 28
High Courts13 Jan 1977
Jagir Singh Vs Deputy Registrar, Cooperative Societies, Amritsar
Punjab And Haryana At Chandigarh · (1977) CurLJ 249 : (1977) PLJ 210 : (1984) RRR 313
High Courts12 Jan 1977
The State of Haryana Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (1978) CriLJ 46
Criminal Procedure Code, 1973 (CrPC) — Section 197, 342Penal Code, 1860 (IPC) — Section 218, 409
High Courts12 Jan 1977
Kuldip Rai Chopra, Income Tax Officer, "D" Ward Vs Sohan Singh Dhiman
Punjab And Haryana At Chandigarh · (1977) 110 ITR 521
Income Tax Act, 1961 — Section 271, 274, 277
High Courts11 Jan 1977
Piara Singh Vs The Financial Commissioner, Revenue, Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 76 : (1977) 2 ILR (P&H) 20
Constitution of India, 1950 — Article 39Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 7, 8
High Courts11 Jan 1977Allowed
Jogindar Singh and Others Vs Krishan Lal and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 180
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 4, Order 6 Rule 17, 153Limitation Act, 1963 — Section 21(1)