High Courts07 May 1974
Niemla Textile Finishing Mills (P) Ltd. Vs The Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 510
Income Tax Act, 1961 — Section 142(1), 143(2), 256(1), 271(1), 274
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1974
283 judgments · page 8 of 15
High Courts07 May 1974
Niemla Textile Finishing Mills (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1974) 97 ITR 329
Income Tax Act, 1961 — Section 271(1), 274, 274(2)
High Courts06 May 1974Allowed
Jagjit Mohan Singh Bhalla, Etc. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1974) 2 ILR (P&H) 467
Constitution of India, 1950 — Article 14, 16, 229, 229(2), 231(2)
High Courts06 May 1974
Jagjit Mohan Singh Bhalla and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1975) 2 LLJ 243
Constitution of India, 1950 — Article 14, 16, 229, 231, 32
High Courts03 May 1974
Gurdit Singh and Others Vs The Punjab State and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 402
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 6Punjab Town Improvement Act, 1922 — Section 18, 24, 28(2), 36, 42
High Courts02 May 1974
Amrik Singh and Another Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 315 : (1974) 2 ILR (P&H) 452
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 3(4), Order 32 Rule 3(7), Order 32 Rule 4(3)
High Courts02 May 1974
Commissioner of Income Tax Vs R.B. Jodhamal Bishan Lal Kuthiala
Punjab And Haryana At Chandigarh · (1975) 100 ITR 336
Income Tax Act, 1961 — Section 256(2)
High Courts02 May 1974Dismissed
Karnail Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 05 P&H CK 0005
Constitution of India, 1950 — Article 225
High Courts01 May 1974Allowed
Tej Ram Sharma Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1974) 05 P&H CK 0029
Constitution of India, 1950 — Article 226
High Courts29 Apr 1974
SAT PARKASH RAM NARANJAN Vs COMMISSIONER OF Income Tax, PUNJAB.
Punjab And Haryana At Chandigarh · (1975) 100 ITR 100
Income Tax Act, 1961 — Section 68
High Courts29 Apr 1974Dismissed
Nand Singh Vs Nachhatar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 45
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 4(1)
High Courts29 Apr 1974
Sat Parkash Ram Naranjan Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1975) 100 ITR 130
Income Tax Act, 1961 — Section 68
High Courts26 Apr 1974
COMMISSIONER OF Income Tax, PATIALA-I Vs BHARAT TUBEWELL STORES.
Punjab And Haryana At Chandigarh · (1975) 100 ITR 678
Income Tax Act, 1961 — Section 143, 144, 147, 271
High Courts26 Apr 1974
Sardara Singh and Another Vs Harbhajan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 345
Transfer of Property Act, 1882 — Section 118
High Courts25 Apr 1974Allowed
Mahabir Parshad Vs Chhaju and others
Punjab And Haryana At Chandigarh · (1974) 04 P&H CK 0041
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(3), 21(4)
High Courts25 Apr 1974Dismissed
Harchand Singh and Another Vs Jaswant Singh and Others Jaswant Singh and Others Vs Harchand Singh and Another
Punjab And Haryana At Chandigarh · AIR 1975 P&H 9
High Courts25 Apr 1974Allowed
Mohan Lal Jaiswal and another Vs Surjit Singh
Punjab And Haryana At Chandigarh · (1974) 04 P&H CK 0005
Limitation Act, 1908 — Section 5
High Courts24 Apr 1974Allowed
Amrit Rai Sood Vs The State of Punjab etc.
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 131
Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 4, 7, 8
High Courts24 Apr 1974Dismissed
Lehri and Others Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 483
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 323, 325Probation of Offenders Act, 1958 — Section 3, 4, 4(1), 4(2), 6
High Courts24 Apr 1974
Lakhpat Rai Des Raj Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1977) 107 ITR 440
Income Tax Act, 1961 — Section 184, 185(1)Partnership Act, 1932 — Section 37