High Courts07 Jan 1974
Commissioner of Income Tax Vs Smt. Prem Lata Seth
Punjab And Haryana At Chandigarh · (1974) 96 ITR 323
Income Tax Act, 1961 — Section 221, 221(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1974
283 judgments · page 15 of 15
High Courts03 Jan 1974Allowed
Gurdial Singh Vs Gyani Karnail Singh
Punjab And Haryana At Chandigarh · (1974) 01 P&H CK 0032
Penal Code, 1860 (IPC) — Section 323, 342
High Courts02 Jan 1974
Ved Prakash Vs Ram Kishan and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 297
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 32 Rule 7(1)