Inspector General of Police, Punjab and Others Vs Amrik Singh
Punjab And Haryana At Chandigarh · AIR 1973 P&H 314
COURT ARCHIVE
405 judgments · page 9 of 21
Punjab And Haryana At Chandigarh · AIR 1973 P&H 314
Punjab And Haryana At Chandigarh · AIR 1974 P&H 7
Punjab And Haryana At Chandigarh · (1972) 07 P&H CK 0002
Punjab And Haryana At Chandigarh · (1972) 07 P&H CK 0006
Punjab And Haryana At Chandigarh · (1972) 07 P&H CK 0017
Punjab And Haryana At Chandigarh · AIR 1973 P&H 316 : (1975) 1 ILR (P&H) 411
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 404
Punjab And Haryana At Chandigarh · AIR 1973 P&H 227
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 398
Punjab And Haryana At Chandigarh · (1972) RCR(Rent) 930
Punjab And Haryana At Chandigarh · AIR 1973 P&H 319
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 352
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 395
Punjab And Haryana At Chandigarh · (1972) 07 P&H CK 0001
Punjab And Haryana At Chandigarh · AIR 1973 P&H 259
Punjab And Haryana At Chandigarh · (1973) CriLJ 763
Punjab And Haryana At Chandigarh · (1973) CriLJ 718 : (1975) 1 ILR (P&H) 348
Punjab And Haryana At Chandigarh · (1972) 06 P&H CK 0001
Punjab And Haryana At Chandigarh · AIR 1973 P&H 134
Punjab And Haryana At Chandigarh · (1972) 06 P&H CK 0004