High Courts04 Jan 1972
Gurinderjit Singh Vs Gurdip Singh and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 322
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1972
405 judgments · page 21 of 21
High Courts03 Jan 1972Dismissed
Devki Nandan Vs Om Prakash and another
Punjab And Haryana At Chandigarh · (1972) RCR(Rent) 321
High Courts03 Jan 1972
State of Punjab and Others Vs Sarmukh Singh and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 463 : (1974) 2 ILR (P&H) 243
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14(1)
High Courts03 Jan 1972Dismissed
Ranbir Singh, Etc. Vs Mangal Singh, Etc.
Punjab And Haryana At Chandigarh · (1974) 2 ILR (P&H) 136 : (1972) 74 PLR 734
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 30Pepsu Holdings (Consolidation and Prevention of Fragmentation) Act, 2007 — Section 14(1), 14(2), 16A, 29, 30
High Courts03 Jan 1972Dismissed
Ranbir Singh and another Vs Mangal Singh and others
Punjab And Haryana At Chandigarh · (1974) 2 ILR (P&H) 136 : (1972) 74 PLR 734
Pepsu Holdings (Consolidation and Prevention of Fragmentation) Act, 2007 — Section 29