High Courts20 Sept 1972
Jagjit Kaur Vs Ekam Singh
Punjab And Haryana At Chandigarh · AIR 1973 P&H 355
Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1972
405 judgments · page 6 of 21
High Courts20 Sept 1972
Karnail Singh Vs Gurdial Kaur
Punjab And Haryana At Chandigarh · (1974) CriLJ 38
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts18 Sept 1972
Shavinder Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (1973) CriLJ 1633
Constitution of India, 1950 — Article 226, 227, 72Penal Code, 1860 (IPC) — Section 302, 303Prisons Act, 1894 — Section 59
High Courts15 Sept 1972
Harbans Singh Harcharan Singh and Others Vs The State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · AIR 1973 P&H 268
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 3(1)Constitution of India, 1950 — Article 133(1), 14, 141
High Courts15 Sept 1972
Gurcharan Singh Vs Mst. Sito
Punjab And Haryana At Chandigarh · (1973) CriLJ 1628
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts14 Sept 1972Allowed
Punjab State and another Vs Jaswant Kaur and others
Punjab And Haryana At Chandigarh · (1973) ACJ 213
Motor Vehicles Act, 1988 — Section 110A
High Courts14 Sept 1972Allowed
Punjab State and Another Vs Jaswant Kaur and Others
Punjab And Haryana At Chandigarh · (1973) ACJ 213
Motor Vehicles Act, 1988 — Section 110APenal Code, 1860 (IPC) — Section 304A
High Courts13 Sept 1972Dismissed
Shivjit Singh Vs Charan Singh
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 102
Transfer of Property Act, 1882 — Section 106, 111, 113, 116
High Courts13 Sept 1972
Chuni Lal Om Parkash Vs Inder Singh
Punjab And Haryana At Chandigarh · AIR 1973 P&H 353 : (1972) RCR(Rent) 859
Transfer of Property Act, 1882 — Section 106, 111, 113
High Courts08 Sept 1972Dismissed
Nirmal Singh Vs Karnail Singh
Punjab And Haryana At Chandigarh · (1972) 09 P&H CK 0039
High Courts08 Sept 1972
Molu Ram Amar Singh Vs Saroj Kumari
Punjab And Haryana At Chandigarh · AIR 1973 P&H 265
High Courts08 Sept 1972
Joginder Kaur and Others Vs Balbir Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 31
Evidence Act, 1872 — Section 35
High Courts08 Sept 1972
Brij Bhushan and Others Vs Madan Mohan Lal
Punjab And Haryana At Chandigarh · AIR 1973 P&H 269
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Limitation Act, 1963 — Section 14
High Courts07 Sept 1972
S. Gurdial Singh and Others Vs The Regional Director, Employees' State Insurance Corporation and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 33
Employees State Insurance Act, 1948 — Section 2(17), 40Factories Act, 1948 — Section 2, 2(15)
High Courts06 Sept 1972
Bhagwan Singh and Another Vs Kulwinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 5
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, Order 21 Rule 86, 47
High Courts05 Sept 1972Dismissed
Mahan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1972) 09 P&H CK 0003
Opium Act, 1878 — Section 9
High Courts04 Sept 1972
Ram Lubhaya Kapur and Others Vs The Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 297 : (1975) 1 ILR (P&H) 537
Constitution of India, 1950 — Article 14, 19, 19(1), 19(6), 226Imports and Exports (Control) Act, 1947 — Section 3
High Courts04 Sept 1972
Union of India and Others Vs Kharati Lal and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 333
High Courts04 Sept 1972
Municipal Committe Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1973) CriLJ 1331
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts04 Sept 1972
Paras Ram Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1974) CriLJ 39
Penal Code, 1860 (IPC) — Section 304, 34, 354, 392, 451Probation of Offenders Act, 1958 — Section 11, 2, 3, 4, 6