COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1972

405 judgments · page 13 of 21

High Courts27 Apr 1972Dismissed

Management of The Ambala Cantonment Electric Supply Corporation Ltd. Vs Workmen of The Ambala Cantonment Electric Supply Corporation Ltd.

Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 135

Electricity Act, 1910 — Section 12, 6, 6(1), 7Factories Act, 1948 — Section 79Industrial Disputes Act, 1947 — Section 10(4), 25FF, 33C

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High Courts26 Apr 1972Dismissed

SIS Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1972) 04 P&H CK 0040

Penal Code, 1860 (IPC) — Section 302

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High Courts26 Apr 1972

National Insurance Company Ltd. Vs Rani Rai Bajaj and Others

Punjab And Haryana At Chandigarh · AIR 1973 P&H 104

Civil Procedure Code, 1908 (CPC) — Section 13, 149, 151Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 108, 110, 95, 95(1), 95(2)

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High Courts26 Apr 1972

Suraj Bhan and Others Vs Jogi Ram and Others

Punjab And Haryana At Chandigarh · AIR 1972 P&H 398

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High Courts26 Apr 1972Allowed

Khosla Mills Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1973) 31 STC 85

Punjab General Sales Tax Act, 1948 — Section 10, 5

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High Courts26 Apr 1972

Ramesh Kumar and Others Vs The Punjabi University and Another

Punjab And Haryana At Chandigarh · AIR 1973 P&H 157

Constitution of India, 1950 — Article 226

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High Courts26 Apr 1972

Mayapati and Another Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1973 P&H 356

Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 3, 4, 5Punjab Land Revenue Act, 1887 — Section 27(1)

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High Courts26 Apr 1972

Chet Singh and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1973 P&H 55

Constitution of India, 1950 — Article 226Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32

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High Courts26 Apr 1972Dismissed

Sukhdev Singh and others Vs Sham Kaur and another

Punjab And Haryana At Chandigarh · (1972) 04 P&H CK 0002

Hindu Adoptions and Maintenance Act, 1956 — Section 18

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High Courts25 Apr 1972Allowed

Dr. Didar Singh Vs Shrimati Ravail Kaur

Punjab And Haryana At Chandigarh · (1972) 04 P&H CK 0044

Criminal Procedure Code, 1898 (CrPC) — Section 488(1)

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High Courts25 Apr 1972

Punjab Khandsari Udyog Vs State

Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 577 : (1973) 30 STC 414

Punjab General Sales Tax Act, 1948 — Section 11, 14, 2, 21, 22

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High Courts25 Apr 1972

Commissioner of Income Tax Vs Bhan Singh Boota Singh

Punjab And Haryana At Chandigarh · (1974) 95 ITR 562

Income Tax Act, 1922 — Section 28Income Tax Act, 1961 — Section 271, 271(1)

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High Courts25 Apr 1972

M.L. Gera Vs The Chief Engineer (D), Irrigation Work, Punjab and Chandigarh and Others

Punjab And Haryana At Chandigarh · AIR 1973 P&H 287

Constitution of India, 1950 — Article 226, 227, 311Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 4, 7, 8

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High Courts25 Apr 1972

Kishori Lal Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1973 P&H 358

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4, 5

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High Courts25 Apr 1972

Mehar Singh and Sons, Contractors Vs The State of Punjab

Punjab And Haryana At Chandigarh · AIR 1973 P&H 114

Arbitration Act, 1940 — Section 14, 15, 16, 17, 29

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High Courts24 Apr 1972

The State Vs Gurcharan Singh

Punjab And Haryana At Chandigarh · (1973) CriLJ 301

Prevention of Food Adulteration Act, 1954 — Section 10, 16

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High Courts24 Apr 1972

Om Prakash Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1974 P&H 123

Constitution of India, 1950 — Article 226, 326Punjab Gram Panchayat Act, 1952 — Section 5(3)Representation of the People Act, 1950 — Section 19

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High Courts24 Apr 1972

Shibcharan and Another Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1972 P&H 479

Income Tax Act, 1961 — Section 33

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High Courts24 Apr 1972

Tarsem Kumar Vs Collector of Central Excise, Chandigarh

Punjab And Haryana At Chandigarh · AIR 1972 P&H 444

Companies Act, 1956 — Section 17, 18, 18(1), 18(3), 18(4)Customs Act, 1962 — Section 110(2), 115, 124Gold (Control) Act, 1968 — Section 79

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High Courts24 Apr 1972

Harbans Lal Kapoor and Another Vs Produce Exchange Corporation Ltd.

Punjab And Haryana At Chandigarh · AIR 1973 P&H 244

Contract Act, 1872 — Section 182

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