High Courts12 Sept 1969Allowed
Gain Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1969) 09 P&H CK 0010
Criminal Procedure Code, 1898 (CrPC) — Section 133
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1969
399 judgments · page 8 of 20
High Courts12 Sept 1969Dismissed
Rajdhani Enterprises (Pvt.) Ltd. Vs Haryana Financial Corporation and Another
Punjab And Haryana At Chandigarh · (1971) 1 ILR (P&H) 567
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 2State Financial Corporations Act, 1951 — Section 31, 32(2), 32(4), 32(5), 32(7)
High Courts12 Sept 1969Allowed
Madan Singh Vs Regional Transport Authority, Jullundur and others
Punjab And Haryana At Chandigarh · (1969) 09 P&H CK 0003
Constitution of India, 1950 — Article 226
High Courts11 Sept 1969Allowed
Narinder Nath Vs Babu Ram
Punjab And Haryana At Chandigarh · (1969) RCR(Rent) 939
East Punjab Urban Rent Restriction Act, 1949 — Section 132
High Courts10 Sept 1969Dismissed
Tipper Chand Dhanpat Vs Matu Ram and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 273 : (1971) 1 ILR (P&H) 655
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 7 Rule 11, 107, 149
High Courts10 Sept 1969Allowed
Smt. Ram Piari Vs Piara Lal P.C.S. Divisional Agricultural Officer, Patiala
Punjab And Haryana At Chandigarh · AIR 1970 P&H 341 : (1971) 1 ILR (P&H) 555
Hindu Marriage Act, 1955 — Section 25
High Courts08 Sept 1969Dismissed
Amin Lal Vs Shrimati Ram Piari and other
Punjab And Haryana At Chandigarh · (1969) 09 P&H CK 0035
High Courts08 Sept 1969
Bhagwan Dass Singla Vs Harchand Singh and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 65 : (1971) 1 ILR (P&H) 637
Constitution of India, 1950 — Article 173Evidence Act, 1872 — Section 32(5)Representation of the People Act, 1950 — Section 19
High Courts03 Sept 1969Dismissed
Raj Mechanical Industries Vs Bhagwanti and Others
Punjab And Haryana At Chandigarh · (1971) 1 ILR (P&H) 535
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 24, 37, 38, 39East Punjab Urban Rent Restriction Act, 1949 — Section 10, 13, 15, 17
High Courts03 Sept 1969Allowed
Mohinder Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1971) 1 ILR (P&H) 541
Constitution of India, 1950 — Article 12, 226Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 100, 115, 117, 118, 125Punjab Zila Parishad (Appointment of Secretaries) Rules, 1965 — Rule 10, 10(3), 10(4), 10(5), 11
High Courts02 Sept 1969
Atlas Cycle Industries Ltd., Sonepat Vs P.N. Thukral and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 60
Industrial Disputes Act, 1947 — Section 2
High Courts29 Aug 1969
Maha Singh Vs Mange and Others
Punjab And Haryana At Chandigarh · (1971) 1 ILR (P&H) 524
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 151, 153
High Courts29 Aug 1969Dismissed
Nathu Ram-Roshan Lal Loona Vs The Punjab State and Others
Punjab And Haryana At Chandigarh · (1971) 1 ILR (P&H) 529
Constitution of India, 1950 — Article 19Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 2(11)Punjab Agricultural Produce Markets Act, 1961 — Section 10, 13(3), 13(3), 13(4), 2
High Courts27 Aug 1969Allowed
Mal Singh Bika Singh and Others Vs Mohinder Singh Mehar Singh
Punjab And Haryana At Chandigarh · AIR 1970 P&H 509 : (1971) 1 ILR (P&H) 485
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Aug 1969
Beant Singh Vs The State and others
Punjab And Haryana At Chandigarh · (1969) 08 P&H CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts22 Aug 1969
Mohinder Singh Vs Deputy Commissioner, Karnal and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 312
Constitution of India, 1950 — Article 311, 311(2)
High Courts22 Aug 1969
Niranjan Singh Sunder Singh and Others Vs Kasturi Lal and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 4 : (1971) CriLJ 79 : (1971) 1 ILR (P&H) 474
Civil Procedure Code, 1908 (CPC) — Section 11, 9Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 40, 42
High Courts22 Aug 1969
Tara Chand Dwarka Dass Aggarwal and Another Vs Badri Parshad Incha Ram
Punjab And Haryana At Chandigarh · AIR 1971 P&H 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts22 Aug 1969Allowed
Surat Singh Vs The State
Punjab And Haryana At Chandigarh · (1971) 1 ILR (P&H) 437
Criminal Procedure Code, 1898 (CrPC) — Section 161Evidence Act, 1872 — Section 105, 106, 114, 8Penal Code, 1860 (IPC) — Section 499
High Courts21 Aug 1969Dismissed
Bega and Others Vs Shadi and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 298
Limitation Act, 1963 — Article 65, 65Transfer of Property Act, 1882 — Section 8