COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1966

371 judgments · page 19 of 19

High Courts08 Jan 1966Dismissed

The Central Bank of India Ltd. Vs Gokal Chand

Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 862

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Companies Act, 1913 — Section 196 , 202Delhi and Ajmer Rent Control Act, 1952 — Section 34

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High Courts07 Jan 1966Dismissed

Karam Singh and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1966) 01 P&H CK 0028

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151

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High Courts07 Jan 1966Allowed

Lawrance Vs District Magistrate and Others

Punjab And Haryana At Chandigarh · AIR 1967 P&H 137

Constitution of India, 1950 — Article 226Defence of India Act, 1962 — Section 3Defence of India Rules, 1962 — Rule 30

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High Courts07 Jan 1966Dismissed

K.C. Aggarwal Vs State

Punjab And Haryana At Chandigarh · AIR 1967 P&H 234 : (1967) CriLJ 807

Probation of Offenders Act, 1958 — Section 3, 4

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High Courts06 Jan 1966Dismissed

Sant Ram and Another Vs Bola Devi and Amrit Kaur

Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 606

Succession Act, 1925 — Section 372, 373, 373(2), 373(3)

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High Courts06 Jan 1966Dismissed

Sant Ram and Another Vs General Public and Others

Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 606

Succession Act, 1925 — Section 372

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High Courts05 Jan 1966Dismissed

Jai Singh Vs Hari Singh and Others

Punjab And Haryana At Chandigarh · (1966) 01 P&H CK 0004

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High Courts04 Jan 1966Dismissed

Smt. Parvati Devi Vs Tibbia College Board and Another

Punjab And Haryana At Chandigarh · AIR 1967 P&H 425

Delhi Rent Control Act, 1958 — Section 14, 22Slum Areas (Improvement and Clearance) Act, 1956 — Section 19

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High Courts04 Jan 1966Dismissed

Joginder Singh Bali Vs The State

Punjab And Haryana At Chandigarh · AIR 1966 P&H 465 : (1966) CriLJ 1324

Criminal Procedure Code, 1898 (CrPC) — Section 155, 190(1)

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High Courts04 Jan 1966Dismissed

Chandra Datt Vs Amar Nath Jolly and Others

Punjab And Haryana At Chandigarh · (1966) ACJ 26

Motor Vehicles Act, 1939 — Section 110A, 110A(3)

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High Courts03 Jan 1966Allowed

Padamjit Kumar Vs Rajinder Singh Grewal and Others

Punjab And Haryana At Chandigarh · (1966) ACJ 251

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