High Courts25 Feb 1966Allowed

First National Bank Ltd. (In Liqn.) Vs Shri Devi Dayal

Punjab And Haryana At Chandigarh · AIR 1968 P&H 292 : (1969) 39 CompCas 638

Banking Companies Act, 1949 — Section 45A , 45BCivil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 21 Rule 12, Order 6 Rule 15Succession Act, 1925 — Section 371, 372