High Courts20 Apr 1966
Messrs Raghbir Chand Pat Ram Vs The Punjab State and Others
Punjab And Haryana At Chandigarh · (1966) 04 P&H CK 0003
Essential Commodities Act, 1955 — Section 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1966
371 judgments · page 12 of 19
High Courts19 Apr 1966Allowed
A.D.M. Stores and Another Vs Commissioner of Sales Tax and Others
Punjab And Haryana At Chandigarh · (1966) 18 STC 305
High Courts19 Apr 1966Dismissed
Suresh Kumar and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1966 P&H 443
Constitution of India, 1950 — Article 14, 16(4), 309, 310
High Courts19 Apr 1966Allowed
Balwant Singh Vs Mit Singh and Others
Punjab And Haryana At Chandigarh · (1966) 04 P&H CK 0014
High Courts18 Apr 1966
COMMISSIONER OF Income Tax, PUNJAB Vs ICE SUPPLIERS CORPORATION.
Punjab And Haryana At Chandigarh · (1967) 64 ITR 195
Income Tax Act, 1961 — Section 66(2)
High Courts15 Apr 1966Dismissed
Mohinder Singh and Another Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · (1966) 04 P&H CK 0048
Punjab Pre-emption Act, 1913 — Section 15(2)
High Courts15 Apr 1966Allowed
Rameshwar Dass Radhey Lal Vs The State
Punjab And Haryana At Chandigarh · AIR 1967 P&H 132 : (1967) CriLJ 513
Prevention of Food Adulteration Act, 1954 — Section 10, 10(7), 16, 16(1), 7
High Courts07 Apr 1966Allowed
Mohammad Ibrahim Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · AIR 1967 P&H 339
Citizenship Act, 1955 — Section 9(2)Citizenship Rules, 2009 — Rule 30
High Courts07 Apr 1966
Juginder Nursery Vs Commissioner of Sales Tax
Punjab And Haryana At Chandigarh · (1967) 1 ILR (P&H) 400 : (1966) 18 STC 343
High Courts07 Apr 1966Dismissed
Roshan Sharma Vs Dwarka Dass
Punjab And Haryana At Chandigarh · (1967) 1 ILR (P&H) 404
High Courts06 Apr 1966Dismissed
Smt. Ganga Rani Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · (1966) 04 P&H CK 0034
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts06 Apr 1966Dismissed
Punjab State and Others Vs Sukh Dev Sarup Gupta
Punjab And Haryana At Chandigarh · AIR 1967 P&H 416 : (1966) 18 STC 426
General Clauses Act, 1897 — Section 8
High Courts06 Apr 1966Dismissed
The Punjab State and Others Vs Sukhdev Sarup Gupta
Punjab And Haryana At Chandigarh · (1967) 1 ILR (P&H) 396
Constitution of India, 1950 — Article 226, 227, 277Punjab Excise Act, 1914 — Section 21, 3(6)Punjab General Sales Tax Act, 1948 — Section 8
High Courts06 Apr 1966
KULU VALLEY TRANSPORT CO. (P.) LTD. Vs COMMISSIONER OF Income Tax, PUNJAB, JAMMU AND KASHMIR.
Punjab And Haryana At Chandigarh · (1967) 64 ITR 121
Constitution of India, 1950 — Article 226
High Courts04 Apr 1966Dismissed
Maya Ram and others Vs Satnam Singh and another
Punjab And Haryana At Chandigarh · AIR 1967 P&H 353
High Courts04 Apr 1966Dismissed
Maya Ram and Others Vs Satnam Singh and Another
Punjab And Haryana At Chandigarh · (1967) 1 ILR (P&H) 383
High Courts04 Apr 1966Dismissed
Pritam Singh Vs Lal Singh and Another
Punjab And Haryana At Chandigarh · (1966) 04 P&H CK 0037
High Courts04 Apr 1966
Bhagwan Dass Vs The Appellate Officer and Others
Punjab And Haryana At Chandigarh · AIR 1967 P&H 206 : (1967) 1 ILR (P&H) 387
Evacuee Interest (Separation) Act, 1951 — Section 10, 12, 5, 8
High Courts04 Apr 1966Dismissed
Milkha Singh and Others Vs Maharaj Kishan Kesar
Punjab And Haryana At Chandigarh · (1967) 1 ILR (P&H) 378
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts01 Apr 1966Dismissed
Harbhaj Vs Mohar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1967 P&H 184
Hindu Succession Act, 1956 — Section 14, 15, 8