High Courts15 Nov 1965Dismissed
Fateh Chand Vs Ajit Ram Darshi and Another
Punjab And Haryana At Chandigarh · AIR 1966 P&H 487
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1965
513 judgments · page 4 of 26
High Courts15 Nov 1965Dismissed
Municipal Committee Amritsar and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1966 P&H 232 : (1966) 2 ILR (P&H) 241
Constitution of India, 1950 — Article 246, 31, 31(2), 31A, 31A(1)Punjab Local Authorities (Aided Schools) Act, 1959 — Section 3, 3(2), 4, 5, 6
High Courts15 Nov 1965Allowed
Rasdeep Touring Talkies Vs District Magistrate and Another
Punjab And Haryana At Chandigarh · AIR 1967 P&H 219 : (1966) 2 ILR (P&H) 341
Constitution of India, 1950 — Article 19(1), 19(6)Punjab Cinemas (Regulation) Act, 1952 — Section 9Punjab Cinemas (Regulation) Rules, 1952 — Rule 3
High Courts15 Nov 1965Allowed
Gian Chand Vs The Returning Officer and Others
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 268
Punjab Agricultural Produce Markets (Election to Market Committee) Rules, 1963 — Rule 5, 7(2), 7(3), 7(3), 7(4)Punjab Agricultural Produce Markets Act, 1961 — Section 10, 13
High Courts12 Nov 1965Allowed
Vir Bhan Dharam Chand Vs Sunder Singh Jaimal Singh
Punjab And Haryana At Chandigarh · AIR 1966 P&H 458 : (1966) CriLJ 1323
Criminal Procedure Code, 1898 (CrPC) — Section 107, 151, 247, 259, 476
High Courts12 Nov 1965
Smt. Kamla Devi Vs The Chief Controlling Revenue Authority
Punjab And Haryana At Chandigarh · AIR 1966 P&H 293 : (1966) 2 ILR (P&H) 104
Stamp Act, 1899 — Article 40, 57, 40
High Courts12 Nov 1965
State Vs Parkash Chand
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 239 : (1966) 68 PLR 212
Defence of India Act, 1971 — Section 13
High Courts11 Nov 1965
Mohan Lal Suri Vs S.G. Bose Mullick, District Magistrate
Punjab And Haryana At Chandigarh · (1967) CriLJ 510
Constitution of India, 1950 — Article 226
High Courts11 Nov 1965
Delhi Land and Finance (P) Ltd. Vs Income Tax Officer, Companies Circle VI and Others
Punjab And Haryana At Chandigarh · AIR 1967 P&H 399
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1Income Tax Act, 1922 — Section 10, 10(2), 22(2A), 24, 34
High Courts10 Nov 1965Allowed
Kartar Singh and Others Vs The Chief Engineer, Irrigation and Others
Punjab And Haryana At Chandigarh · AIR 1966 P&H 362
Constitution of India, 1950 — Article 19(1)
High Courts08 Nov 1965Allowed
Rajinder Parshad and Another Vs The Punjab State and Others
Punjab And Haryana At Chandigarh · AIR 1966 P&H 185 : (1966) 2 ILR (P&H) 38
Constitution of India, 1950 — Article 226Punjab Security of Land Tenures Act, 1953 — Section 2(8), 5(1)
High Courts05 Nov 1965Allowed
Joginder Singh Harnam Singh Vs Hardial Singh and Others
Punjab And Haryana At Chandigarh · AIR 1967 P&H 385
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Nov 1965Allowed
Abhay Chand Ram Chand Vs Ram Chand Wazir Chand and Others
Punjab And Haryana At Chandigarh · AIR 1966 P&H 526 : (1966) 2 ILR (P&H) 208
Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 4(3)Specific Relief Act, 1877 — Section 42Specific Relief Act, 1963 — Section 42
High Courts05 Nov 1965Dismissed
Harbans Singh Vs Gurmeet Kaur and Another
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 212
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Limitation Act, 1908 — Section 22(1), 29(2)
High Courts05 Nov 1965Dismissed
Harbans Singh Vs Atma Singh and Others
Punjab And Haryana At Chandigarh · (1965) 11 P&H CK 0011
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Limitation Act, 1908 — Section 2, 22(1), 29(2)
High Courts04 Nov 1965Dismissed
Mohinder Lal Jain Vs The Vice-Chancellor, Punjab University
Punjab And Haryana At Chandigarh · (1965) 11 P&H CK 0047
High Courts04 Nov 1965Allowed
Basawa Singh Vs Santa Singh and Another
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 202
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts03 Nov 1965Dismissed
O.P. Kapur and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1965) 11 P&H CK 0043
High Courts03 Nov 1965Dismissed
Bhagwan Singh Vs Mst. Gurnam Kaur and Another
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 196 : (1966) 68 PLR 127
Criminal Procedure Code, 1898 (CrPC) — Section 145, 488
High Courts03 Nov 1965Dismissed
Iqbal Singh Grewal and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 198
Constitution of India, 1950 — Article 226Gift Tax Act, 1958 — Section 19, 29, 30