High Courts16 Dec 1965
Khan Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1965) 12 P&H CK 0002
Punjab Security of Land Tenures Act, 1953 — Section 2(3)(ii)(a)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1965
513 judgments · page 2 of 26
High Courts15 Dec 1965
COMMISSIONER OF WEALTH-TAX, PUNJAB Vs DALMIA DADRI CEMENT LTD.
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 350 : (1967) 63 ITR 158
High Courts15 Dec 1965Allowed
The Northern India Transporters Insurance Company Ltd. Vs Amra Wati and Another
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 543 : (1966) 68 PLR 538
Motor Vehicles Act, 1939 — Section 96
High Courts15 Dec 1965
Ram Bhagat Vs The Commissioner, Income Tax and Another
Punjab And Haryana At Chandigarh · AIR 1967 P&H 493 : (1966) 2 ILR (P&H) 393 : (1966) 61 ITR 146
Income Tax Act, 1922 — Section 35(1), 35(5)
High Courts15 Dec 1965
Harjas Mal Dila Ram Vs The Excise and Taxation Officer and Another
Punjab And Haryana At Chandigarh · (1966) 18 STC 354
High Courts15 Dec 1965Allowed
The Northern India Transporters Insurance Company Vs Smt. Amra Wati and Another
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 543 : (1966) 68 PLR 538
Motor Vehicles Act, 1988 — Section 6
High Courts14 Dec 1965Dismissed
Dharam Chand Vs Shiv Pat and Others
Punjab And Haryana At Chandigarh · (1966) ACJ 319
High Courts14 Dec 1965Dismissed
Piyare Lall Khanna Vs The State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 535
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 112, 19Patiala Recovery of State Dues (Repealing) Act, 1960 — Section 2
High Courts13 Dec 1965
Sant Ram Mangat Ram Vs The Punjab State and Another
Punjab And Haryana At Chandigarh · AIR 1965 P&H 496
Defence of India Rules, 1962 — Rule 125, 125(2), 125(3), 125(9)
High Courts12 Dec 1965
Surinder Singh and Another Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1965) 12 P&H CK 0046
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32B
High Courts10 Dec 1965Dismissed
Brijender Kumar Vs Lachhman Das Duggal
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 522
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Dec 1965Allowed
Bhim Sen Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 532
Arms Act, 1959 — Section 17, 17(3)Arms Rules, 1962 — Rule 6
High Courts08 Dec 1965Dismissed
Ranchhoddas Shamji Khiriani and Another Vs Ram Balkrishna Phatak and Another
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 386
Companies Act, 1956 — Section 111Limitation Act, 1963 — Article 120, 10Trusts Act, 1882 — Section 94
High Courts07 Dec 1965Allowed
Moji Vs Suraj Mal and Another
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 380
Punjab Gram Panchayat Act, 1952 — Section 13O(1), 13U(7)Representation of the People Act, 1951 — Section 123(7), 123(8)
High Courts06 Dec 1965Allowed
Lt. Col. Ram Singh Yadav Vs Smt. Gunwati Devi and Another
Punjab And Haryana At Chandigarh · AIR 1968 P&H 26
Soldiers (Litigation) Act, 1925 — Section 3, 5, 6, 7
High Courts06 Dec 1965
Chanan Singh Narain Singh Vs Sewa Ram Sukhdial
Punjab And Haryana At Chandigarh · AIR 1966 P&H 387 : (1966) 2 ILR (P&H) 113
East Punjab Urban Rent Restriction Act, 1949 — Section 4(2)
High Courts06 Dec 1965
Ramji Lal Ram Lal and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1966 P&H 374 : (1966) 2 ILR (P&H) 125
High Courts05 Dec 1965Allowed
In Re: Muktsar Electric Supply Co. Ltd. (In Liquidation)
Punjab And Haryana At Chandigarh · (1966) 36 CompCas 144 : (1966) 2 ILR (P&H) 221
Companies Act, 1913 — Section 281, 281(2), 282, 282ACompanies Act, 1956 — Section 633(2)
High Courts03 Dec 1965Allowed
Mst. Jaswant Kaur Vs Harnam Singh
Punjab And Haryana At Chandigarh · (1965) 12 P&H CK 0003
Contract Act, 1872 — Section 74
High Courts02 Dec 1965Dismissed
Sud and Company Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 375
Constitution of India, 1950 — Article 226, 227East Punjab General Sales Tax Act, 1948 — Section 11Motor Vehicles Act, 1939 — Section 2(22), 42, 42(2)