High Courts06 Feb 1964Dismissed
Pala Singh and Another Vs Jhanda Singh and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0011
Punjab Tenancy Act, 1887 — Section 77(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1964
468 judgments · page 22 of 24
High Courts05 Feb 1964Dismissed
Malhu and Others Vs Sham Lal and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0040
Punjab Security of Land Tenures Act, 1953 — Section 17A
High Courts05 Feb 1964
Shri Gurdayal Prabhu Niwas and Others Vs Kulu Valley Transport Private Ltd. (in Hquidation) and Another
Punjab And Haryana At Chandigarh · AIR 1964 P&H 472 : (1964) 66 PLR 510
Companies (Amendment) Act, 1960 — Section 181Companies Act, 1913 — Section 205Companies Act, 1956 — Section 446, 487, 518, 521, 522
High Courts05 Feb 1964
Jagdish Chand Mehra and Others Vs New India, Embroidery Mills (1946) Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1964 P&H 401 : (1964) 66 PLR 643
Companies Act, 1956 — Section 397, 398, 399, 402, 433
High Courts05 Feb 1964Allowed
Shri Jagdish Chander Mehra and Others Vs The New India, Embroidery Mills (1946) Private Ltd. and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0005
Companies Act, 1956 — Section 397, 402
High Courts05 Feb 1964Dismissed
Sukhbir Singh and Others Vs Financial Commissioner, Development, Punjab and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0004
High Courts05 Feb 1964Allowed
Shri Gurdayal and Others Vs The Kulu Valley Transport Private Ltd. (In Liquidation), Pathankot and Others
Punjab And Haryana At Chandigarh · AIR 1964 P&H 472 : (1964) 66 PLR 510
Companies Act, 1956 — Section 518
High Courts05 Feb 1964Allowed
Shiv Lal Vs Financial Commissioner (Development), Punjab and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0001
Constitution of India, 1950 — Article 226
High Courts04 Feb 1964
Fatta and Others Vs The State
Punjab And Haryana At Chandigarh · AIR 1964 P&H 351 : (1964) CriLJ 204 : (1964) 2 ILR (P&H) 214
Penal Code, 1860 (IPC) — Section 324, 325, 34
High Courts31 Jan 1964
Gram Panchayat Deh Mauza Gharhi Brahman Vs Kesho Narain and Others
Punjab And Haryana At Chandigarh · (1964) 66 PLR 518
Administration of Evacuee Property Act, 1950 — Section 46Civil Procedure Code, 1908 (CPC) — Section 9East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 44
High Courts31 Jan 1964
Institute of Chartered Accountants of India Vs J.C. Chandiok of Walker Chandiok and Co.
Punjab And Haryana At Chandigarh · AIR 1964 P&H 452
Chartered Accountants Act, 1949 — Section 21, 21(6)Companies Act, 1956 — Section 203, 227Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts31 Jan 1964Allowed
Gram Panchayat Deh Mauza Ghari Brahman Tehsil Sonepat Vs Kesho Na Rain and Another
Punjab And Haryana At Chandigarh · AIR 1964 P&H 462
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 44
High Courts31 Jan 1964
The Institute of Chartered Accountants Of India, New Delhi Vs A.C. Chandiok and Anothers
Punjab And Haryana At Chandigarh · AIR 1964 P&H 452
Chartered Accountants Act, 1949 — Section 21
High Courts30 Jan 1964Allowed
Shrimati Ram Devi Vs Tulsi Ram and Others
Punjab And Haryana At Chandigarh · (1964) 01 P&H CK 0037
Criminal Procedure Code, 1898 (CrPC) — Section 115
High Courts29 Jan 1964Dismissed
Rai Bahadur Sewak Ram Trust Society Vs Mohkam Chand
Punjab And Haryana At Chandigarh · (1964) 2 ILR (P&H) 207
Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 7AEast Punjab Urban Rent Restriction Act, 1949 — Section 15(5), 3, 4
High Courts29 Jan 1964
Balkishan Matru Mal Vs The State
Punjab And Haryana At Chandigarh · AIR 1965 P&H 30 : (1965) CriLJ 77
Prevention of Food Adulteration Act, 1954 — Section 19, 2, 7
High Courts29 Jan 1964Dismissed
Rai Bahadur Sewak Ram Trust Society Vs Mokham Chand
Punjab And Haryana At Chandigarh · (1964) 2 ILR (P&H) 207
East Punjab Urban Rent Restriction Act, 1949 — Section 4
High Courts28 Jan 1964
Chuhar Mal Vs Shri Balak Ram and Another
Punjab And Haryana At Chandigarh · (1964) 01 P&H CK 0034
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts28 Jan 1964Dismissed
Naurang Lal Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (1964) 2 ILR (P&H) 197 : (1964) 66 PLR 505
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts28 Jan 1964Dismissed
Chuhar Mal Vs Balak Ram and Another
Punjab And Haryana At Chandigarh · (1964) 2 ILR (P&H) 201 : (1964) 66 PLR 503
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)