High Courts14 Feb 1964
Dhanji Ram Sharma Vs Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1965 P&H 153 : (1965) 2 LLJ 327
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 420, 471, 474
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1964
468 judgments · page 21 of 24
High Courts14 Feb 1964
Ramnij Dass Manohar Lal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0018
Constitution of India, 1950 — Article 226Punjab Municipal Election Rules, 1952 — Rule 3(1), 3(2), 3(3), 3(3), 7
High Courts13 Feb 1964
Harnam Singh Vs D.K. Puri and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 52 : (1964) CriLJ 455 : (1964) 2 ILR (P&H) 330
Constitution of India, 1950 — Article 226
High Courts13 Feb 1964Dismissed
Punjab State Vs Beant Singh
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0006
High Courts12 Feb 1964Allowed
Raghbir Singh and Others Vs Financial Commissioner, Revenue, Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · (1964) 2 ILR (P&H) 518 : (1964) 66 PLR 659
Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts12 Feb 1964Allowed
Raghbir Singh and Others Vs Financial Commissioner Revenue and Others
Punjab And Haryana At Chandigarh · (1964) 2 ILR (P&H) 518 : (1964) 66 PLR 659
Punjab Security of Land Tenures Act, 1953 — Section 18, 19E, 5
High Courts12 Feb 1964
Mangat Rai and Others Vs Jullunder Improvement Trust and Others
Punjab And Haryana At Chandigarh · AIR 1964 P&H 455
Civil Procedure Code, 1908 (CPC) — Section 110, 115Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 54
High Courts12 Feb 1964Dismissed
Virbhan and Another Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 21
Constitution of India, 1950 — Article 226
High Courts12 Feb 1964
Vir Bhan and others Vs Union of India and others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 21
Constitution of India, 1950 — Article 221, 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 22, 24, 33
High Courts10 Feb 1964Allowed
Maghar Singh and Others Vs Gujjar Singh and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0042
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Feb 1964Dismissed
Punjab State Vs Jasbir Singh and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0036
Limitation Act, 1908 — Article 177
High Courts10 Feb 1964Allowed
Smt. Pano and Others Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0008
High Courts07 Feb 1964
Harnam Singh and Asa Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1964 P&H 436
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 15, 15(1), 3, 4
High Courts07 Feb 1964Dismissed
Sardool Singh Vs The State
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0024
Penal Code, 1860 (IPC) — Section 409
High Courts07 Feb 1964
Davinder Singh and Amar Singh and Another Vs Deputy Secretary Cum Settlement Commissioner and Others
Punjab And Haryana At Chandigarh · AIR 1964 P&H 291 : (1964) 66 PLR 555
Constitution of India, 1950 — Article 226, 226(1), 227, 32, 32(2)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 10, 2, 9Income Tax Act, 1961 — Section 34
High Courts07 Feb 1964
Prem Chand and Others Vs The State
Punjab And Haryana At Chandigarh · (1965) CriLJ 843
Central Excises and Salt Act, 1944 — Section 18Penal Code, 1860 (IPC) — Section 149, 225, 308, 323, 324
High Courts07 Feb 1964Dismissed
Ram Kumar and Another Vs Jai Pal Singh and Another
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0009
High Courts06 Feb 1964Dismissed
Ram Sarup Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0041
Transfer of Property Act, 1882 — Section 88
High Courts06 Feb 1964
Ram Sarup Sant Ram Aggarwal Vs Chanan Singh Arjan Singh and Others
Punjab And Haryana At Chandigarh · (1964) 2 ILR (P&H) 223
Transfer of Property Act, 1882 — Section 83
High Courts06 Feb 1964Dismissed
Shri Lakshbir Singh Vs Shri Anant Ram and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0012
Punjab Tenancy Act, 1887 — Section 45(5)