COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1962

389 judgments · page 20 of 20

High Courts08 Jan 1962

Shiv Datt Sharma Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1962 P&H 355 : (1962) 4 FLR 213 : (1962) 1 LLJ 570

Constitution of India, 1950 — Article 310, 311

High Courts05 Jan 1962

Punjab And Haryana At Chandigarh · AIR 1962 P&H 266 : (1962) 1 ILR (P&H) 731

Criminal Procedure Code, 1898 (CrPC) — Section 488

High Courts04 Jan 1962

Punjab And Haryana At Chandigarh · AIR 1962 P&H 503 : (1962) 2 LLJ 611

Constitution of India, 1950 — Article 226, 31, 31(1)

High Courts03 Jan 1962Allowed

Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0025

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts03 Jan 1962

Punjab And Haryana At Chandigarh · (1963) 47 ITR 611

Income Tax Act, 1961 — Section 10(1)

High Courts03 Jan 1962

Punjab And Haryana At Chandigarh · AIR 1962 P&H 477

Transfer of Property Act, 1882 — Section 56

High Courts02 Jan 1962Allowed

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 108

High Courts02 Jan 1962Allowed

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 108

High Courts02 Jan 1962Allowed

Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0006

Delhi and Ajmer Rent Control Act, 1952 — Section 25