High Courts23 May 1962Dismissed
Dhanna Vs Shri Parkash and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 895 : (1962) 64 PLR 855
Punjab Security of Land Tenures Act, 1953 — Section 14(A)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1962
389 judgments · page 12 of 20
High Courts23 May 1962Allowed
State Bank of India Vs Mrs. J.K. Sohan Singh
Punjab And Haryana At Chandigarh · AIR 1963 P&H 27
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 26 Rule 5Evidence Act, 1872 — Section 126, 92Transfer of Property Act, 1882 — Section 55(4)
High Courts23 May 1962Dismissed
Dhanna Vs Siri Parkash and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 895 : (1962) 64 PLR 855
Civil Procedure Code, 1908 (CPC) — Section 148, 149Constitution of India, 1950 — Article 227Punjab Security of Land Tenures Act, 1953 — Section 10(2), 14(A)
High Courts23 May 1962
Sohan Singh (Dr.) Vs State of Panjab
Punjab And Haryana At Chandigarh · (1962) 2 LLJ 725
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 16, 226, 310, 311
High Courts22 May 1962Dismissed
Union of India Vs Shri Jai Chand Sawhney
Punjab And Haryana At Chandigarh · (1962) 05 P&H CK 0030
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts22 May 1962Dismissed
Nand Singh Virdi, Chandigarh Vs Punjab Roadways, Amritsar and Another
Punjab And Haryana At Chandigarh · AIR 1963 P&H 214 : (1962) 2 ILR (P&H) 887
Motor Vehicles Act, 1939 — Section 94, 94(3), 95, 95(1), 95(2)
High Courts21 May 1962
COMMISSIONER OF Income Tax, PUNJAB Vs DALMIA DADRI CEMENT LTD.
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 878 : (1963) 48 ITR 343
Income Tax Act, 1961 — Section 66(1)
High Courts21 May 1962Allowed
Nand Singh Vs The Gram Panchayat at village Gurhail
Punjab And Haryana At Chandigarh · (1962) 05 P&H CK 0001
Penal Code, 1860 (IPC) — Section 228
High Courts18 May 1962Dismissed
Burmitu Alias Balo and Another Vs Ujagar Singh and Others
Punjab And Haryana At Chandigarh · (1963) 1 ILR (P&H) 7
Succession Act, 1925 — Section 63
High Courts18 May 1962Allowed
Gowardhan Dutt Vs Shrimati Dwarku
Punjab And Haryana At Chandigarh · AIR 1963 P&H 398
High Courts16 May 1962Dismissed
Shmt. Uti Vs Shmt. Ati and Another
Punjab And Haryana At Chandigarh · AIR 1963 P&H 32
Arbitration Act, 1940 — Section 14, 17, 30, 39Civil Procedure Code, 1908 (CPC) — Section 96
High Courts16 May 1962Dismissed
The Birla Cotton Spinning and Weaving Mills, Delhi Vs Sumer Chand
Punjab And Haryana At Chandigarh · AIR 1963 P&H 360 : (1963) 6 FLR 99 : (1963) 2 LLJ 14
Employees State Insurance Act, 1948 — Section 39(3), 40(2), 42(4)
High Courts10 May 1962
Dr. Aya Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 873
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 3
High Courts10 May 1962
Kishan Singh Munsha Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1963 P&H 170 : (1963) CriLJ 469 : (1962) 2 ILR (P&H) 855
Criminal Procedure Code, 1898 (CrPC) — Section 162(2), 439, 439(5)Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302
High Courts10 May 1962Dismissed
Jagdip Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 851
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32A, 32E, 32K, 32K(1), 32K(2)
High Courts08 May 1962Dismissed
Ram Singh Sant Ram Vs Jasmer Singh Hardit Singh and Another
Punjab And Haryana At Chandigarh · AIR 1963 P&H 100
Registration Act, 1908 — Section 23, 25, 36, 72, 77
High Courts08 May 1962Dismissed
Mandir Pashupati Nath Maha Dev Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 849
Constitution of India, 1950 — Article 226Punjab General Clauses Act, 1898 — Section 2(4)Punjab Land Revenue Act, 1887 — Section 3(2)
High Courts03 May 1962Allowed
Ram Singh Vs The State
Punjab And Haryana At Chandigarh · (1962) 05 P&H CK 0037
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts03 May 1962
Sohan Singh and Others Vs Sadhu Singh and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 837
Limitation Act, 1963 — Section 14, 5
High Courts03 May 1962Dismissed
State Vs Ram Chand
Punjab And Haryana At Chandigarh · AIR 1963 P&H 8 : (1963) CriLJ 57 : (1962) 2 ILR (P&H) 833
Criminal Procedure Code, 1898 (CrPC) — Section 19, 237, 29, 423