High Courts25 May 1960
State of Punjab Vs Hindustan Development Board Ltd.
Punjab And Haryana At Chandigarh · AIR 1960 P&H 585
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 80Contract Act, 1872 — Section 70 , 73
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1960
269 judgments · page 9 of 14
High Courts25 May 1960
Amar Singh and Others Vs Baldev Singh and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 666
Constitution of India, 1950 — Article 228Hindu Succession Act, 1956 — Section 14
High Courts25 May 1960
Karnal Distillery Co. Ltd. Vs Ladli Parshad Jaiswal and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 655
Civil Procedure Code, 1908 (CPC) — Section 10 , 35ACompanies Act, 1913 — Article 71, 235, 86, 86F, 91ACompanies Act, 1929 — Section 143
High Courts24 May 1960
Piara Singh and Others Vs The State
Punjab And Haryana At Chandigarh · AIR 1960 P&H 538 : (1960) CriLJ 1371
Punjab Instruments (Control of Noises) Act, 1956 — Section 3
High Courts24 May 1960
Mool Raj Vs Anjuman Imdad Bahmi Bafindgan and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 602
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 32
High Courts24 May 1960
Punjab National Bank Ltd. Vs R.B.L. Benarsi Das and Co.
Punjab And Haryana At Chandigarh · AIR 1960 P&H 590
Contract Act, 1872 — Section 182, 212, 214Limitation Act, 1963 — Article 90
High Courts23 May 1960
Vas Dev Sharma Vs Milkhi Ram Bhatia
Punjab And Haryana At Chandigarh · AIR 1960 P&H 514
Civil Procedure Code, 1908 (CPC) — Section 47Delhi and Ajmer Rent Control Act, 1952 — Section 13East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts20 May 1960
State of Punjab Vs Surrinder Nath Goel
Punjab And Haryana At Chandigarh · AIR 1960 P&H 623
Arbitration Act, 1940 — Section 14, 17, 29
High Courts20 May 1960
S. Arjan Singh S. Mehar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 554
Constitution of India, 1950 — Article 12, 13, 14, 15, 16Punjab Municipal Act, 1911 — Section 31(1), 41
High Courts19 May 1960
Iqbal Singh Sunder Singh Vs State
Punjab And Haryana At Chandigarh · AIR 1960 P&H 572 : (1960) CriLJ 1493
Penal Code, 1860 (IPC) — Section 160
High Courts18 May 1960Dismissed
Caltex (India) Ltd. Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 12
Stamp Act, 1899 — Article 35, 35, 42, 57
High Courts13 May 1960
Jit Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1960 P&H 547 : (1960) CriLJ 1375
Constitution of India, 1950 — Article 134, 134(1)Punjab Municipal Act, 1911 — Section 62(10)
High Courts12 May 1960Allowed
Firm Tirath Ram and Sons Vs Free India General Insurance Co. Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 79
Civil Procedure Code, 1908 (CPC) — Section 151Displaced Persons (Debts Adjustment) Act, 1951 — Section 17, 18, 18(2)
High Courts12 May 1960Dismissed
Thakar Singh Natha Singh Vs Partap Singh Rur Singh and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 375
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts09 May 1960
Life Insurance Corporation of India Vs Gurdial Singh
Punjab And Haryana At Chandigarh · AIR 1960 P&H 607
Civil Procedure Code, 1908 (CPC) — Section 100Insurance Act, 1938 — Section 44Limitation Act, 1963 — Article 120, 64, 85
High Courts09 May 1960
Nathu Ram Vs Jagan Nath and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 521
High Courts05 May 1960
Har Sarup Guta Vs S. Aggarwal Khushi Ram and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 653
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts02 May 1960
Dr. Tarlochan Singh Vs Smt. Mohinder Kaur
Punjab And Haryana At Chandigarh · AIR 1961 P&H 508
Hindu Marriage Act, 1955 — Section 24, 28
High Courts02 May 1960
R.L. Aggarwal and Others Vs Darshan Lal Asa Ram and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 612
Constitution of India, 1950 — Article 226Evacuee Interest (Separation) Act, 1951 — Section 6, 7, 9Limitation Act, 1963 — Article 148, 28
High Courts28 Apr 1960
Baddu Mal Vs Cantonment Board, Jullundur
Punjab And Haryana At Chandigarh · AIR 1960 P&H 561
Cantonments Act, 1924 — Section 259, 273(4), 81, 82, 82(2)Civil Procedure Code, 1908 (CPC) — Section 9