High Courts30 Mar 1960
Kaur Chand Vs Defendants Raj and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 529
Registration Act, 1908 — Section 17, 17(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1960
269 judgments · page 11 of 14
High Courts29 Mar 1960
N. Hardip Singh Vs Hira Films and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 637
Contract Act, 1872 — Section 74
High Courts25 Mar 1960
Faqir Chand Vs Sardarni Harnam Kaur and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 138
High Courts24 Mar 1960
Deoki Nandan Ajudhia Parshad and Others Vs Rikhi Ram and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 542
Limitation Act, 1963 — Article 119
High Courts23 Mar 1960
COMMISSIONER OF Income Tax Vs R. B. L. ISHAR DASS.
Punjab And Haryana At Chandigarh · (1962) 44 ITR 629
Income Tax Act, 1961 — Section 66
High Courts23 Mar 1960Dismissed
Diwan Chand L. Thakur Dass Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 449
Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 30, 31
High Courts22 Mar 1960
State of Punjab and Another Vs Guranwanti
Punjab And Haryana At Chandigarh · AIR 1960 P&H 490
High Courts21 Mar 1960
Murat Singh Vs The Controller of Estate Duty
Punjab And Haryana At Chandigarh · AIR 1960 P&H 428
Displaced Persons (Claims) Act, 1950 — Section 14, 2, 4, 7, 8English Law of Property Act, 1925 — Section 205Estate Duty Act, 1953 — Section 2(15), 2(16), 21, 21(1), 3
High Courts18 Mar 1960
S. Balbir Singh Vs Collector of Central Excise and Land Customs and Another
Punjab And Haryana At Chandigarh · (1960) CriLJ 1236
Constitution of India, 1950 — Article 13, 14, 19
High Courts18 Mar 1960
The Municipal Corporation of Delhi Vs Sohna Mal Inder Sen and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 497
Constitution of India, 1950 — Article 226, 227Government of India Act, 1935 — Section 80Punjab Municipal Act, 1911 — Section 240, 61(1), 61(2), 62(10), 62(7)
High Courts18 Mar 1960
S. Balbir Singh Vs Collector of Central Excise and Land Customs, New Delhi and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 488
Constitution of India, 1950 — Article 13, 14, 19(1)Sea Customs Act, 1878 — Section 167(8), 178
High Courts18 Mar 1960
State of Punjab Vs Sodhi Sukhdev Singh
Punjab And Haryana At Chandigarh · AIR 1960 P&H 487
Civil Procedure Code, 1908 (CPC) — Section 109 , 110Constitution of India, 1950 — Article 133
High Courts16 Mar 1960
Ram Rachhpal and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1960) 03 P&H CK 0031
Constitution of India, 1950 — Article 14, 19, 19(1), 226, 227Delhi Municipal Corporation Act, 1957 — Section 11, 2(1), 2(7), 25, 3English New Towns Act, 1946 — Section 1(1)
High Courts15 Mar 1960
Rup Ram Dhan Singh Vs Munshi Chhilu
Punjab And Haryana At Chandigarh · AIR 1960 P&H 480
Transfer of Property Act, 1882 — Section 63
High Courts14 Mar 1960
Bharat Bank Ltd. Vs Sehgal Brothers and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 459
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 21 Rule 2, 27
High Courts11 Mar 1960
Gurbaksh Singh Vs Dr. Dayal Chand
Punjab And Haryana At Chandigarh · AIR 1960 P&H 599
Displaced Persons (Claims) Act, 1950 — Section 16, 16(3), 16(5), 16(6)Displaced Persons (Debts Adjustment) Act, 1951 — Section 10, 11(2), 15, 16, 16(2)
High Courts11 Mar 1960Dismissed
Bishan Das Girdhari Lal Vs The Excise and Taxation Officer (Assessing Authority)
Punjab And Haryana At Chandigarh · (1960) 11 STC 440
Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 10, 11
High Courts11 Mar 1960
Sarmukh Singh Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 512
Limitation Act, 1963 — Section 14, 2(7), 5Punjab Courts Act, 1918 — Section 39
High Courts11 Mar 1960
Ved Parkash and Others Vs Iron Traders (Private) Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 427 : (1961) 31 CompCas 122
Companies Act, 1956 — Section 153, 397, 398
High Courts10 Mar 1960Dismissed
Piara Lal Khanna Vs S. Herchand Singh Jaiji
Punjab And Haryana At Chandigarh · AIR 1961 P&H 442
Negotiable Instruments Act, 1881 (NI) — Section 79