High Courts14 May 1959

Giani Ram Vs Attar Chand and Others

Punjab And Haryana At Chandigarh · AIR 1960 P&H 80 : (1960) CriLJ 275

Constitution of India, 1950 — Article 50Criminal Procedure Code, 1898 (CrPC) — Section 155, 176, 186, 190(1), 192Gram Panchayat Act — Section 38, 41
High Courts13 May 1959Dismissed

State Vs Sat Ram Dass

Punjab And Haryana At Chandigarh · AIR 1959 P&H 497 : (1959) CriLJ 1207

Criminal Procedure Code, 1898 (CrPC) — Section 423(1)Punjab Opium Orders, 1956 — Order 21.5