High Courts15 Apr 1959
The Court of Wards of the Estate of Bedi Devinder Singh of Una Vs S. Iqbal Singh Chadha
Punjab And Haryana At Chandigarh · AIR 1960 P&H 82
Constitution of India, 1950 — Article 226Court of Wards Act — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1959
244 judgments · page 10 of 13
High Courts14 Apr 1959
State of Punjab Vs Krishnan Lal
Punjab And Haryana At Chandigarh · AIR 1960 P&H 664 : (1960) CriLJ 1659
Constitution of India, 1950 — Article 14, 19(1)Evidence Act, 1872 — Section 114Sea Customs Act, 1878 — Section 167, 178
High Courts08 Apr 1959Dismissed
Bhagwat Dayal and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 544
Constitution of India, 1950 — Article 14, 19(1), 226, 31, 31(2)Land Acquisition Act, 1894 — Section 3, 3, 38, 40, 6
High Courts08 Apr 1959
Firm Munshi Ram Ruplal Vs Firm Madanlal Chaman Parkash Sethi and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 15
Contract Act, 1872 — Section 213
High Courts07 Apr 1959
Harbans Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 65
Government of India Act, 1935 — Section 241
High Courts07 Apr 1959Allowed
Ram Sundri alias Sham Sundri Vs Collector, Ludhiana and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 413
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 80
High Courts06 Apr 1959Dismissed
Nav Hind Finance and Transport (Private) Ltd., Delhi and Another Vs Chief Commissioner Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 473
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47(1), 64
High Courts01 Apr 1959
Dhian Singh Khazan Singh Vs Deputy Secretary to Government of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 41
Constitution of India, 1950 — Article 226, 227
High Courts31 Mar 1959Dismissed
Jagatjit Cotton Textile Mills Ltd., Phagware Vs Industrial Tribunal, Patiala and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 389
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10, 10(1), 15(1), 7, 7(1)
High Courts31 Mar 1959Dismissed
Union of India (UOI) and Others Vs Triloki Nath Bhasin
Punjab And Haryana At Chandigarh · AIR 1961 P&H 154 : (1961) 2 FLR 348 : (1961) 2 LLJ 62
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 1(6), 2, 4(1), 4(2), 7
High Courts31 Mar 1959Dismissed
Prabhudayal Himatsingka and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 460
Constitution of India, 1950 — Article 14, 217, 217(1), 226Industrial Disputes Act, 1947 — Section 10(1), 2, 33B, 7(3)
High Courts30 Mar 1959
Pateshwari Parshad Singh Vs A.S. Gilani A.S. Gilani Vs Pateshwari Parshad Singh
Punjab And Haryana At Chandigarh · AIR 1959 P&H 420
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts30 Mar 1959Allowed
Jagat Ram Vs Mst. Basanti and Another
Punjab And Haryana At Chandigarh · AIR 1959 P&H 581
Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1877 — Section 42
High Courts23 Mar 1959
Simla Banking and Industrial Co. Ltd., (in Liquidation) Vs Pritams
Punjab And Haryana At Chandigarh · AIR 1960 P&H 42
Banking Companies Act, 1949 — Section 45DDisplaced Persons (Debts Adjustment) Act, 1951 — Section 17
High Courts20 Mar 1959Dismissed
Balbir Singh Balwant Singh, Convict Vs The State
Punjab And Haryana At Chandigarh · AIR 1959 P&H 332 : (1959) CriLJ 901
Evidence Act, 1872 — Section 101, 102, 103, 104, 105Penal Code, 1860 (IPC) — Section 100, 300
High Courts20 Mar 1959Allowed
Wallu Ram Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · AIR 1961 P&H 329
Civil Procedure Code, 1908 (CPC) — Section 100, 80Constitution of India, 1950 — Article 300, 310(1)
High Courts20 Mar 1959
Shambhu Nath Vaid Vs Labour Court and Others
Punjab And Haryana At Chandigarh · (1959) 2 LLJ 646
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 7
High Courts19 Mar 1959
Sohan Lal and Others Vs Bal Kishan Ghanu Mal
Punjab And Haryana At Chandigarh · AIR 1960 P&H 275
Punjab Land Revenue Act, 1887 — Section 117Transfer of Property Act, 1882 — Section 55(2)
High Courts19 Mar 1959
Lachhmi Narain Balu Vs Ghisa Bihari and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 43
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts19 Mar 1959Dismissed
Om Prakash and Another Vs Mansa and Others Mansa and Others Vs Om Prakash and Another
Punjab And Haryana At Chandigarh · AIR 1959 P&H 626
Limitation Act, 1908 — Section 19