High Courts06 Aug 1957
Kartara alias Kartar Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1958 P&H 323 : (1958) CriLJ 1097
Penal Code, 1860 (IPC) — Section 366
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1957
188 judgments · page 6 of 10
High Courts04 Jul 1957Allowed
Fatah Gugan and Others Vs Sardara and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 333
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114Punjab Tenancy Act, 1887 — Section 59
High Courts01 Jul 1957
Chander Giani Vs The State
Punjab And Haryana At Chandigarh · AIR 1958 P&H 183 : (1958) CriLJ 689
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237Legal Practitioners Act, 1879 — Section 13Penal Code, 1860 (IPC) — Section 201
High Courts27 Jun 1957Allowed
Sri Ram and Others Vs The State and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 47 : (1958) CriLJ 215
Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(3), 145(4), 537
High Courts25 Jun 1957
A.L. Mehra Vs The State
Punjab And Haryana At Chandigarh · AIR 1958 P&H 72 : (1958) CriLJ 413
Criminal Procedure Code, 1898 (CrPC) — Section 337, 337(1), 337(2), 337(3), 497Official Secrets Act, 1923 — Section 5Penal Code, 1860 (IPC) — Section 120B
High Courts24 Jun 1957
Hazara Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1958 P&H 104 : (1958) CriLJ 555
Penal Code, 1860 (IPC) — Section 302, 84
High Courts19 Jun 1957Allowed
Faqir Chand Sultani Ram and Another Vs Bhana Ram Mansa Ram and Others
Punjab And Haryana At Chandigarh · AIR 1957 P&H 303 : (1957) CriLJ 1450
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 May 1957Dismissed
Ganda Singh and Others Vs Ram Narain Singh
Punjab And Haryana At Chandigarh · AIR 1959 P&H 147
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 6 Rule 2, Order 8 Rule 2Limitation Act, 1908 — Article 142 , 144
High Courts23 May 1957
Pt. Ram Parkash Vs Smt. Savitri Devi
Punjab And Haryana At Chandigarh · AIR 1958 P&H 87
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2, 2(4)
High Courts22 May 1957Dismissed
Robindra Textile Mills Vs Secretary, Ministry of Labour, Govt. of India, New Delhi and Another
Punjab And Haryana At Chandigarh · AIR 1958 P&H 55 : (1960) 1 LLJ 650
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 16(1)
High Courts22 May 1957Allowed
Inder Dev and Others Vs Punjab State
Punjab And Haryana At Chandigarh · AIR 1959 P&H 91
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18
High Courts22 May 1957Dismissed
Goverdhandas and Another Vs Second Punjab Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 603 : (1957) 2 LLJ 460
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 12(3), 18, 19Trade Unions Act, 1926 — Section 8
High Courts17 May 1957Allowed
Mohan Singh Chaudhari Vs Divisional Personnel Officer, Northern Railway and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 37
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 311(1)
High Courts15 May 1957Dismissed
Daulat Ram Rala Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1958 P&H 19
Arbitration Act, 1940 — Section 2, 30, 34Contract Act, 1872 — Section 29Evidence Act, 1872 — Section 114
High Courts14 May 1957Dismissed
Lala Gian Chand and Others Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1957) 8 STC 645
Constitution of India, 1950 — Article 14, 19, 226
High Courts14 May 1957Dismissed
Banarsi Dass Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · AIR 1957 P&H 301
Arbitration Act, 1940 — Section 14(2), 44Arbitration Rules, 1940 — Rule 10
High Courts13 May 1957Dismissed
Ramlal and Others Vs Chetu alias Chet Ram and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 335
Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1908 — Article 142 , 144
High Courts09 May 1957Dismissed
Roshan Lal L. Malik Ram and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1957 P&H 297 : (1957) CriLJ 1448
Criminal Procedure Code, 1898 (CrPC) — Section 517, 517(1), 519
High Courts07 May 1957Allowed
Sita Ram Gurdas Mal Vs Collector of Central Excise, New Delhi and Another
Punjab And Haryana At Chandigarh · AIR 1958 P&H 35
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 182, 188
High Courts03 May 1957Dismissed
The Textile Workers Union, Amritsar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1957 P&H 255 : (1958) 2 LLJ 103
General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10, 10(1)