High Courts14 Sept 1957Allowed
Union of India (UOI) Vs Harbans Singh and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 39
Constitution of India, 1950 — Article 300
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1957
188 judgments · page 5 of 10
High Courts06 Sept 1957Dismissed
Kuldip Singh and Another Vs Maqbul Kaur Maqbul Kaur Vs Kuldip Singh and Another
Punjab And Haryana At Chandigarh · AIR 1958 P&H 313
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133
High Courts05 Sept 1957Dismissed
Punjab State Club, Simla Vs Municipal Committee, Simla
Punjab And Haryana At Chandigarh · AIR 1959 P&H 220
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 47(2), 47(3)
High Courts05 Sept 1957
Satish Chander and Another Vs Delhi Improvement Trust, etc.
Punjab And Haryana At Chandigarh · AIR 1958 P&H 1
Constitution of India, 1950 — Article 19(1), 19(5)Government Premises (Eviction) Act, 1950 — Section 2, 3, 4, 5, 6
High Courts04 Sept 1957Dismissed
Shiv Singh Rakha Das Vs Jiwan Dass and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 164
Evidence Act, 1872 — Section 134, 5Punjab Tenancy Act, 1887 — Section 50(1)
High Courts03 Sept 1957
Shama Magazine, New Delhi Vs The State of Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 499 : (1958) 2 LLJ 241
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1Industrial Disputes (Central) Rules, 1957 — Rule 21Industrial Disputes Act, 1947 — Section 10, 11(3)
High Courts02 Sept 1957Dismissed
N.H. Thadani Vs Chief Settlement Commissioner
Punjab And Haryana At Chandigarh · AIR 1958 P&H 314
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29Transfer of Property Act, 1882 — Section 105, 116
High Courts28 Aug 1957Allowed
Shiam Sunder and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 128
Constitution of India, 1950 — Article 226Pepsu Municipal Election Rules, 1949 — Rule 10, 2, 44, 51, 52Punjab Municipal Act, 1911 — Section 240
High Courts28 Aug 1957Dismissed
Ithad Motor Transport Ltd. Vs Karnal Co-operative Transport Society
Punjab And Haryana At Chandigarh · AIR 1958 P&H 318
Motor Vehicles Act, 1939 — Section 42, 47, 48Specific Relief Act, 1877 — Section 54
High Courts27 Aug 1957Dismissed
Ram Krishna Dalmia Vs State
Punjab And Haryana At Chandigarh · AIR 1958 P&H 172 : (1958) CriLJ 683
Criminal Procedure Code, 1898 (CrPC) — Section 155, 155(1), 173, 207A, 208
High Courts26 Aug 1957Dismissed
Tej Ram Jag Ram Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 478
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 3
High Courts22 Aug 1957Dismissed
Kapoor Chand Vs Shankar Lal and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 464
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts20 Aug 1957Allowed
The Punjab and Sind Bank Ltd. Vs Rameshwar Dayal and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 14 : (1958) 2 LLJ 107
Constitution of India, 1950 — Article 226, 32Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts14 Aug 1957
Jawahar Singh Sobha Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 38
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Aug 1957
Pakhar Singh and Another Vs The State
Punjab And Haryana At Chandigarh · AIR 1958 P&H 294 : (1958) CriLJ 1084
Arms Act, 1959 — Section 19Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 27, 73
High Courts12 Aug 1957Dismissed
Rao Harnarain Singh Sheoji Singh and Others Vs The State
Punjab And Haryana At Chandigarh · AIR 1958 P&H 123 : (1958) CriLJ 563
Criminal Procedure Code, 1898 (CrPC) — Section 497, 497(1)Penal Code, 1860 (IPC) — Section 375
High Courts12 Aug 1957Dismissed
State of Patiala and E.P. State Union, Patiala Vs Mohinder Singh Natha Singh
Punjab And Haryana At Chandigarh · AIR 1958 P&H 325
Constitution of India, 1950 — Article 226
High Courts09 Aug 1957
In Re: Patiala Starch and Chemical Works Ltd., Rajpura
Punjab And Haryana At Chandigarh · AIR 1958 P&H 30
Companies Act, 1956 — Section 391, 394
High Courts08 Aug 1957
Joti Parshad Vs Superintendent of Police and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 327
Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts06 Aug 1957
Palace Cinema Vs Rameshwar Dayal
Punjab And Haryana At Chandigarh · (1958) 2 LLJ 239
Constitution of India, 1950 — Article 226