Administration of Evacuee Property Act, 1950 — Section 27, 8(4)Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 220, 225, 226, 32

Read judgment

High Courts08 Feb 1955

Bal Kishan Das Vs Jhanumal and Others

Punjab And Haryana At Chandigarh · AIR 1955 P&H 253

Displaced Persons (Debts Adjustment) Act, 1951 — Section 15, 2(6), 5

Read judgment

High Courts07 Feb 1955Allowed

Pyarelal and Others Vs Municipal Committee, Ludhiana

Punjab And Haryana At Chandigarh · AIR 1955 P&H 185

Limitation Act, 1908 — Article 146AMunicipal Act, 1911 — Section 172 , 172(2)

Read judgment

High Courts07 Feb 1955Dismissed

Patiala Cement Co. Ltd., Surajpur Vs Commr. of Income Tax, Punjab and Pepsu

Punjab And Haryana At Chandigarh · (1955) 02 P&H CK 0004

Income Tax Act, 1961 — Section 66ALimitation Act, 1963 — Article 179

Read judgment

High Courts04 Feb 1955Dismissed

Smt. Rattan Devi Vs Jagadhar Mal and Others

Punjab And Haryana At Chandigarh · AIR 1956 P&H 46

Transfer of Property Act, 1882 — Section 53

Read judgment

High Courts13 Jan 1955Dismissed

Dalmia Jain Airways Ltd. Vs The Registrar, Joint Stock Companies, Delhi State and Another

Punjab And Haryana At Chandigarh · AIR 1955 P&H 231

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, Order 41 Rule 23, 151Companies Act, 1956 — Section 153 , 153AGovernment of India Act, 1935 — Section 59

Read judgment

High Courts11 Jan 1955Dismissed

In Re: Om Parkash Karam Chand

Punjab And Haryana At Chandigarh · AIR 1956 P&H 4

Trade Marks Act, 1940 — Section 24, 46, 47, 6, 6(2)

Read judgment