High Courts22 Apr 1955
Raja Surrindar Singh and others Vs P.B. and A. Products Co. Ltd. and others
Punjab And Haryana At Chandigarh · (1955) 04 P&H CK 0014
Companies Act, 1956 — Section 221Companies Act, 1965 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1955
113 judgments · page 5 of 6
High Courts18 Apr 1955
Dass Mal Vs The Union of India (UOI)
Punjab And Haryana At Chandigarh · AIR 1956 P&H 42
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 310, 311, 311(1)Government of India Act, 1935 — Section 240, 240(3)
High Courts18 Apr 1955Dismissed
Firm Bhagwan Dass Ramjilal, Iron Merchants and Golden Engineering Works, Bulandshahr Vs Watkins Mayor and Co., Jullundur and Others
Punjab And Haryana At Chandigarh · AIR 1956 P&H 17
Evidence Act, 1872 — Section 106, 114Trade Marks Act, 1940 — Section 20, 20(1), 20(2)
High Courts15 Apr 1955
Sm. Chandanwant Kaur Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · AIR 1956 P&H 49
High Courts15 Apr 1955Dismissed
Mul Raj Asa Ram Khatri Vs Prem Chand Puri
Punjab And Haryana At Chandigarh · AIR 1955 P&H 238
Transfer of Property Act, 1882 — Section 110
High Courts12 Apr 1955
Mst. Phula Wanti and Others Vs Kashmiri Lal
Punjab And Haryana At Chandigarh · (1955) 04 P&H CK 0002
Limitation Act, 1963 — Article 10, 120, 18Punjab Pre-emption Act, 1913 — Section 30
High Courts11 Apr 1955
Federal Bank of India (Punjab) Ltd. Vs Som Dev Grover and Others
Punjab And Haryana At Chandigarh · AIR 1956 P&H 21
Banking Companies Act, 1949 — Section 35FLimitation Act, 1908 — Section 20, 21, 21(2)
High Courts07 Apr 1955Dismissed
L. Rajeshwar Parshad Vs Simla Banking and Industrial Co. Ltd.
Punjab And Haryana At Chandigarh · AIR 1955 P&H 249 : (1955) 25 CompCas 476
Companies Act, 1913 — Section 156, 156(1), 192
High Courts06 Apr 1955
Atma Singh Kahan Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1955 P&H 191
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 300
High Courts06 Apr 1955
Universal Transport Co. Ltd. Vs S. Jagjit Singh and Others
Punjab And Haryana At Chandigarh · AIR 1955 P&H 228
Companies Act, 1913 — Section 184, 30
High Courts04 Apr 1955Dismissed
R. Prince and Co. Vs Governor General in Council
Punjab And Haryana At Chandigarh · AIR 1955 P&H 240
Arbitration Act, 1940 — Section 30, 33, 39(i), 8, 8(1)(C)Constitution of India, 1950 — Article 299Government of India Act, 1935 — Section 175(3)
High Courts30 Mar 1955
Chiman Lal Bhagwant Rai Vs Matia Ram and others
Punjab And Haryana At Chandigarh · (1955) 03 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 104, 104(1), 104(2)Suits Valuation Act, 1887 — Section 11
High Courts28 Mar 1955Dismissed
Karoi Mal, Jamma Dass Vs Parmanand L. Ram Sarup and Others
Punjab And Haryana At Chandigarh · (1955) 03 P&H CK 0007
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 53A
High Courts24 Mar 1955Partly Allowed
Hukam Chand Vs Harish Chander
Punjab And Haryana At Chandigarh · AIR 1955 P&H 180
Civil Procedure Code, 1908 (CPC) — Section 47Court Fees Act, 1870 — Article 1 , 11
High Courts24 Mar 1955Allowed
Niranjan Singh, S. Inder Singh Vs Murti Shri Bhagwan Ram
Punjab And Haryana At Chandigarh · AIR 1956 P&H 95
Civil Procedure Code, 1908 (CPC) — Section 11East Punjab Urban Rent Restriction Act, 1949 — Section 4, 5, 6Evidence Act, 1872 — Section 115
High Courts24 Mar 1955Dismissed
Firm Jai Kishan Dass Jinda Ram and Others Vs Central Bank of India Ltd.
Punjab And Haryana At Chandigarh · AIR 1955 P&H 250
Contract Act, 1872 — Section 171Displaced Persons (Debts Adjustment) Act, 1951 — Section 13, 49
High Courts24 Mar 1955
Firm Jaikishen Dass Jinda Ram and Others Vs Central Bank of India
Punjab And Haryana At Chandigarh · AIR 1960 P&H 1
Displaced Persons (Debts Adjustment) Act, 1951 — Section 13, 49Partnership Act, 1932 — Section 25
High Courts23 Mar 1955Dismissed
Bachan Singh Basant Singh Vs The State
Punjab And Haryana At Chandigarh · (1955) 03 P&H CK 0008
Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts15 Mar 1955Dismissed
Sh. Viranwati Vs Gulab Singh
Punjab And Haryana At Chandigarh · AIR 1956 P&H 172
Displaced Persons (Debts Adjustment) Act, 1951 — Section 36Displaced Persons (Institution of Suits) Act, 1948 — Section 4, 8
High Courts28 Feb 1955Allowed
Mehman Singh and another Vs Mst. Prem Kaur and others
Punjab And Haryana At Chandigarh · (1955) 02 P&H CK 0003
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 91, 92