High Courts07 Aug 1953Dismissed
Ujjagar Singh Sant Singh Vs Mst. Jeo
Punjab And Haryana At Chandigarh · AIR 1954 P&H 65
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 3Constitution of India, 1950 — Article 133, 227(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1953
220 judgments · page 5 of 11
High Courts06 Aug 1953Dismissed
Sarwan Singh Chattar Singh Vs The State
Punjab And Haryana At Chandigarh · (1953) 08 P&H CK 0027
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 102, 105Penal Code, 1860 (IPC) — Section 300, 302, 304, 304(1), 324
High Courts06 Aug 1953
S.B. Ajaib Singh Vs Smt. Harnam Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 150
Official Trustees Act, 1913 — Section 25
High Courts05 Aug 1953
The Kapur Textile Finishing Mills Vs Province of East Punjab
Punjab And Haryana At Chandigarh · AIR 1954 P&H 49
East Punjab Public Safety Act, 1949 — Section 43Punjab Public Safety Act, 1947 — Section 10(2)
High Courts05 Aug 1953Allowed
Sodhi Harnam Singh Vs Sodai Mohinder Singh
Punjab And Haryana At Chandigarh · AIR 1954 P&H 137
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Article 164
High Courts04 Aug 1953Dismissed
Dina Nath Vs Munshi Ram and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 298
Limitation Act, 1908 — Section 14, 5Suits Valuation Act, 1887 — Section 8
High Courts04 Aug 1953Dismissed
Lakhmi Chand L. Nanak Chand Vs Punjab State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 181
Civil Procedure Code, 1908 (CPC) — Section 45Displaced Persons (Institution of Suits) Act, 1948 — Section 4
High Courts04 Aug 1953Allowed
Union of India (UOI) Vs F. Gian Chand Kasturi Lal
Punjab And Haryana At Chandigarh · AIR 1954 P&H 159
Central Excise Rules, 1944 — Rule 11, 8Central Excises and Salt Act, 1944 — Section 37, 38Civil Procedure Code, 1908 (CPC) — Section 101, 11
High Courts03 Aug 1953Dismissed
Teju and Others Vs Kesar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 30
High Courts03 Aug 1953
The State Vs Jagir Singh Ujagar Singh
Punjab And Haryana At Chandigarh · AIR 1954 P&H 83
Punjab Excise Act, 1914 — Section 61(1)
High Courts03 Aug 1953
Commissioner of Income Tax Vs Thakur Dass Bhargava
Punjab And Haryana At Chandigarh · AIR 1954 P&H 17 : (1953) 24 ITR 275
Income Tax Act, 1922 — Section 4
High Courts30 Jul 1953
Daya Chand Hardial Vs Commr. of Income Tax, Punjab
Punjab And Haryana At Chandigarh · AIR 1954 P&H 52 : (1953) 24 ITR 318
Excess Profits Tax Act, 1940 — Section 2(13), 2(5)
High Courts29 Jul 1953Dismissed
Jaimal Singh Basant Singh Vs Mst. Thakuri and Another
Punjab And Haryana At Chandigarh · AIR 1954 P&H 1
High Courts28 Jul 1953Allowed
Mt. Parkash Vati Vs Maya Devi and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 304
Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 123
High Courts23 Jul 1953Dismissed
Khandu and Others Vs The State
Punjab And Haryana At Chandigarh · (1953) 07 P&H CK 0021
Constitution of India, 1950 — Article 143Criminal Procedure Code, 1898 (CrPC) — Section 561Part B States (Laws) Act, 1951 — Section 6
High Courts23 Jul 1953Dismissed
Moti-Ram Lekh Ram and Others Vs Collector of Sangrur and Others
Punjab And Haryana At Chandigarh · (1953) 07 P&H CK 0015
Constitution of India, 1950 — Article 226, 227Pepsu Judicature Ordinance, 2005 — Section 60
High Courts23 Jul 1953Dismissed
Soshil Chand and Others Vs Mangat and Another
Punjab And Haryana At Chandigarh · AIR 1954 P&H 26
High Courts23 Jul 1953Allowed
Gursewak Singh Harnam Singh Vs The State
Punjab And Haryana At Chandigarh · (1953) 07 P&H CK 0005
Constitution of India, 1950 — Article 166, 238
High Courts18 Jul 1953Dismissed
Tara Singh Vs The State
Punjab And Haryana At Chandigarh · (1953) 07 P&H CK 0001
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(ii), 2(xiii)
High Courts16 Jul 1953
Dharam Paul Vs Yog Raj
Punjab And Haryana At Chandigarh · AIR 1953 P&H 287
East Punjab Urban Rent Restriction Act, 1949 — Section 15, 4(1), 4(2)