High Courts03 Dec 1953
Padam Parshad Rattan Chand of Delhi Vs Commissioner of Income Tax, Delhi etc.
Punjab And Haryana At Chandigarh · AIR 1954 P&H 188 : (1954) 25 ITR 335
Income Tax Act, 1922 — Section 26A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1953
220 judgments · page 2 of 11
High Courts30 Nov 1953Allowed
Roop Chand Vs Gulzari Lal etc.
Punjab And Haryana At Chandigarh · AIR 1954 P&H 257
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts27 Nov 1953Allowed
Panna Ram Pat Ram Vs State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 133
Constitution of India, 1950 — Article 22(5)
High Courts26 Nov 1953Dismissed
Pritam Singh Sohan Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 201
Evidence Act, 1872 — Section 114, 164Penal Code, 1860 (IPC) — Section 300, 302
High Courts24 Nov 1953
Zila Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 182
Criminal Procedure Code, 1898 (CrPC) — Section 288Evidence Act, 1872 — Section 137, 145, 154, 157, 33Penal Code, 1860 (IPC) — Section 302
High Courts19 Nov 1953Allowed
Ghansham Das Vs Chuni Lal
Punjab And Haryana At Chandigarh · AIR 1954 P&H 175
Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 9(1)
High Courts19 Nov 1953Dismissed
Durga Parshad Vs Jheetar Mal
Punjab And Haryana At Chandigarh · AIR 1954 P&H 125
Easements Act, 1882 — Section 35Specific Relief Act, 1877 — Section 55
High Courts18 Nov 1953Dismissed
Des Raj Kirpa Ram Vs Punjab State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 134
Government of India Act, 1935 — Section 96B
High Courts18 Nov 1953Dismissed
Gokal Singh and Others Vs Bakshi Ram and Another
Punjab And Haryana At Chandigarh · AIR 1954 P&H 192
Displaced Persons (Debts Adjustment) Act, 1951 — Section 2(6)
High Courts18 Nov 1953Dismissed
Naurata and Another Vs Anokha and Others
Punjab And Haryana At Chandigarh · (1953) 11 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Section 11Limitation (Amendment) Act, 1871 — Article 129Limitation Act, 1877 — Article 139, 141, 142, 28
High Courts18 Nov 1953Dismissed
Des Raj Guli Mal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 104
Administration of Evacuee Property Act, 1950 — Section 13, 48
High Courts16 Nov 1953
Ram Richhapal Vs The State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 97
Evidence Act, 1872 — Section 27
High Courts16 Nov 1953Dismissed
Ram Singh Narain Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 145
Abducted Persons (Recovery and Restoration) Act, 1949 — Section 1, 6Constitution of India, 1950 — Article 22(1), 22(2), 226
High Courts12 Nov 1953
In Re: Ch. Ram Singh
Punjab And Haryana At Chandigarh · (1953) 11 P&H CK 0005
Legal Practitioners Act, 1879 — Section 13, 3Representation of the People Act, 1951 — Section 123, 123(7), 123(8), 2, 7
High Courts12 Nov 1953
S. Harbhajan Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1954 P&H 144
Punjab Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 25(2), 3(2)
High Courts10 Nov 1953Dismissed
Dr. Harbans Lal Khosla Vs Mohan Lal Sanon
Punjab And Haryana At Chandigarh · AIR 1954 P&H 205
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 149Court Fees Act, 1870 — Section 12
High Courts10 Nov 1953Dismissed
Ved Parkash and Others Vs Tara Chand and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 122
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts09 Nov 1953Allowed
Jai Hind Timber Depot Vs Gian Chand
Punjab And Haryana At Chandigarh · AIR 1954 P&H 174
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 3
High Courts04 Nov 1953
Amar Singh and Another Vs The State
Punjab And Haryana At Chandigarh · (1954) CriLJ 636
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324