High Courts30 Sept 2021Disposed Of
Prafulla Chandra Bisoyi Vs Collector-cum- District Magistrate, Ganjam And Others
Orissa High Court · (2021) 09 OHC CK 0113
Orissa Public Demands Recovery Act, 1962 — Section 8
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 420 of 1,624
High Courts30 Sept 2021Disposed Of
M/s. Kamala Agencies Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0111
High Courts30 Sept 2021Dismissed
Kali Prasad Mishra Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0110
High Courts28 Sept 2021Dismissed
Ashok Kumar Mahapatra Vs Hemalata Sahoo And Others
Orissa High Court · (2021) 09 OHC CK 0109
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(s), 10
High Courts27 Sept 2021Disposed Of
Urban Co-operative Bank Ltd., Cuttack Vs M/s. Umakant Enterprises And Others
Orissa High Court · (2021) 09 OHC CK 0103
Orissa Co-operative Societies Act, 1962 &mdash Section 68
High Courts27 Sept 2021Disposed Of
Registrar (Judicial) Orissa High Court Vs Krushna Chandra Das & Anr
Orissa High Court · (2021) 09 OHC CK 0102
High Courts24 Sept 2021Disposed Of
Smt. Usharani Sahoo Vs Guruji Sweta Chandan
Orissa High Court · (2021) 09 OHC CK 0108
Code of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13(1)
High Courts24 Sept 2021Disposed Of
Jogeshwar Behera Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0107
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306Information Technology Act, 2000 — Section 67, 67A
High Courts24 Sept 2021Disposed Of
Kanan Mallick Vs Chief Manager, State Bank Of India, Bhubaneswar And Another
Orissa High Court · (2021) 09 OHC CK 0093
High Courts24 Sept 2021Disposed Of
Lakshmi Narayan Das Vs State Of Odisha & Others
Orissa High Court · (2021) 09 OHC CK 0092
High Courts24 Sept 2021Disposed Of
Major Suchismita Mohanty Vs State Of Odisha & Others
Orissa High Court · (2021) 09 OHC CK 0091
High Courts24 Sept 2021
State Of Odisha And Others Vs Kamal Kumar Agrawal
Orissa High Court · (2021) 09 OHC CK 0090
High Courts23 Sept 2021Disposed Of
Binod Chandra Pal Vs Commissioner-Cum-Secretary, Panchayati Raj Department, Govt. Of Odisha, Bhubaneswar & Others
Orissa High Court · (2021) 09 OHC CK 0101
High Courts23 Sept 2021Disposed Of
Harbinder Singh Deengra Vs Director, Vigilance, Office Of The Directorate Of Vigilance, Odisha, Cuttack & Others
Orissa High Court · (2021) 09 OHC CK 0100
High Courts23 Sept 2021Disposed Of
Rajan Prasad Vs State of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0095
High Courts23 Sept 2021Disposed Of
Amit Raj Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0094
High Courts22 Sept 2021Disposed Of
Ayeli Baangula Vs State Of Orissa
Orissa High Court · (2021) 09 OHC CK 0099
High Courts22 Sept 2021
Jyoti @ Jyotish Naik Vs State Of Orissa
Orissa High Court · (2021) 09 OHC CK 0098
Code of Criminal Procedure, 1973 — Section 209Indian Penal Code, 1860 — Section 120B, 395Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)�
High Courts22 Sept 2021Dismissed
Sambalpur University And Another Vs Satyanarayan Pradhan And Another
Orissa High Court · (2021) 09 OHC CK 0097
Orissa Civil Services (Classification, Control & Appeal) Rules, 1962 — Rule 15(10)
High Courts22 Sept 2021Dismissed
Nanda Kishore Munda Vs State Of Orissa
Orissa High Court · (2021) 09 OHC CK 0096
Code of Criminal Procedure, 1973 — Section 162Indian Penal Code, 1860 — Section 302