Orissa High Court Judgments 2026

High Courts28 Oct 2026Disposed Of

Apurba Ranjan Mohanty & Ors. Vs Odisha Grameen Bank & Ors.

Orissa High Court · 2026 INSC 99

Constitution of India-Article 226, 227, 162, 14, 16, 32, 142, 21Regional Rural Banks (Appointment and Promotion of Officers and Other Employees) Rules, 1987Bihar State Universities Act

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High Courts23 Oct 2026Allowed

Kanhu Parida Vs State Of Odisha

Orissa High Court · (2026) 10 OHC CK 2984

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High Courts23 Oct 2026Allowed

Badi Mukudu Vs State Of Odisha

Orissa High Court · (2026) 10 OHC CK 2983

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High Courts16 Oct 2026Dismissed

Dr. Satya Narayan Mishra Vs Snigdharani Sarangi @ Mishra & Ors.

Orissa High Court · (2026) 10 OHC CK 2661

Code of Civil Procedure, 1908-Section 100, Order 41 Rule 1Registration Act, 1908-Section 17, 17(1)(b), 17(1)(c)

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High Courts16 Oct 2026

M/S JSW Cement Limited, Jajpur & Anr. Vs State Of Odisha & Ors.

Orissa High Court · (2026) 10 OHC CK 2698

Constitution of India, 1950-Article 226, 227, 14, 19(1)(g), 300AOrissa Industries (Facilitation) Act, 2004-Section 11, 11(1), 11(2), 11(3)

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High Courts16 Oct 2026Disposed Of

Janakalyan College of Nursing Vs State of Odisha & Ors.

Orissa High Court · (2026) 10 OHC CK 2696

Constitution of India-Articles 226, 227

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High Courts16 Oct 2026Disposed Of

Pankajbasini Panda Vs Addl. Comnr., Addl. Revisional Court-IV, Odisha, BBSR & Ors.

Orissa High Court · (2026) 10 OHC CK 2695

Constitution of India-Article 226, 227OGLS ActOSS Act-Section 15(b)

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High Courts16 Oct 2026Partly Allowed

Pramod Chandra Rath Vs Commissioner, Land Records and Settlement, Cuttack & Anr.

Orissa High Court · (2026) 10 OHC CK 2693

Constitution of India-Article 226, 227OSS Act, 1958-Section 15(b), 15

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High Courts16 Oct 2026Disposed Of

DRIEMS University Vs Directorate Of Medical Education & Training, Odisha

Orissa High Court · (2026) 10 OHC CK 2691

Constitution of India-Articles 226, 227

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High Courts16 Oct 2026Disposed Of

Narendra Naik @ Arakhita & Ors. Vs State Of Odisha

Orissa High Court · (2026) 10 OHC CK 2690

BNSS, 2023-Section 483BNS-Section 310(2)

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High Courts16 Oct 2026Dismissed

Renubala Acharya & Ors. Vs State Of Odisha & Ors.

Orissa High Court · (2026) 10 OHC CK 2688

Constitution of India-Articles 226, 227, 300-A

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High Courts16 Oct 2026Allowed

Binoy Krishna Das Vs State Of Odisha & Ors.

Orissa High Court · (2026) 10 OHC CK 2302

Odisha Regulation 2 of 1956-Section 3(1), 3(1)(iii), Regulation 2OLR Act-Section 22Constitution of India-Article 226, 227, 341, 342, 14, 16, 19, 21, 19(1)(d), 19(1)(e), 19(1)(f), 15(4)

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High Courts16 Oct 2026Allowed