High Courts10 Dec 1963Allowed

Giridhari Lal and Others Vs Thakurdas

Orissa High Court · AIR 1964 Ori 170

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 6, 38, 39(1)Limitation Act, 1908 — Article 182(5), 3