High Courts22 Dec 1995
Dhadi Parida (and after him) Sundari Parida and Others Vs Commissioner of Consolidation and Others
Orissa High Court · (1996) 81 CLT 477 : (1996) 1 OLR 345
Orissa Hindu Religious Endowments Act, 1951 — Section 27, 8B
COURT ARCHIVE
Orissa High Court judgments, 1995
366 judgments · page 1 of 19
High Courts22 Dec 1995Allowed
Md. Sher Bahadur Khan and Another Vs State of Orissa
Orissa High Court · (1996) CriLJ 1905
Explosives Act, 1884 — Section 5(3)Penal Code, 1860 (IPC) — Section 109, 120B, 302, 34
High Courts22 Dec 1995
Priti Ranjan Pradhan and Others Vs State of Orissa and Others
Orissa High Court · (1996) 81 CLT 505 : (1996) 1 OLR 145
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 8(3)
High Courts22 Dec 1995
Laxmidhar Pati and Others Vs State of Orissa and Others
Orissa High Court · (1996) 81 CLT 487 : (1996) 1 OLR 152
Constitution of India, 1950 — Article 41Orissa Education Code — Rule 315
High Courts22 Dec 1995Dismissed
Sanatan Behera Vs Paramananda Behera and Others
Orissa High Court · (1996) 1 OLR 404
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Dec 1995
Narayan Sahu and Others Vs The Commissioner of Endowments and Others
Orissa High Court · (1996) 81 CLT 694 : (1996) 1 OLR 279
Orissa Hindu Religious Endowments Act, 1951 — Section 27
High Courts18 Dec 1995Dismissed
Kalindi Charan Behera Vs State of Orissa and Another
Orissa High Court · AIR 1996 Ori 155
Orissa Education (Establishment, Recognition and Management of Private Junior Colleges/Higher Secondary Schools) Rules, 1991 — Rule 25Orissa Education Act, 1969 — Section 27
High Courts15 Dec 1995
Srikanta Kumar Panda Vs Saratulla Khan
Orissa High Court · (1996) CriLJ 2104
Criminal Procedure Code, 1973 (CrPC) — Section 193, 202, 302, 482Orissa Forest Act, 1972 — Section 27Penal Code, 1860 (IPC) — Section 278, 323, 330, 337, 342
High Courts13 Dec 1995Allowed
Srimati Kunni Devi Agarwal Vs Mohammed Parvej
Orissa High Court · (1996) 1 OLR 170
Limitation Act, 1963 — Article 97
High Courts12 Dec 1995
Pratap alias Pratap Kishore Bisi Vs State of Orissa
Orissa High Court · (1996) 81 CLT 522 : (1996) 1 OLR 302
Criminal Procedure Code, 1973 (CrPC) — Section 394
High Courts06 Dec 1995Dismissed
Bati Kunjami Vs State of Orissa
Orissa High Court · (1996) CriLJ 1431
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 300, 302
High Courts27 Nov 1995
Rina Mangaraj Vs State of Orissa
Orissa High Court · (1996) 1 OLR 30
Constitution of India, 1950 — Article 226, 227
High Courts24 Nov 1995Dismissed
Rangadhar Barik Vs The State
Orissa High Court · (1996) CriLJ 1531
Constitution of India, 1950 — Article 132, 132(1), 133, 133(1), 134Penal Code, 1860 (IPC) — Section 302
High Courts23 Nov 1995Allowed
Santosh Kumar Panda Vs Mamatanjali Tripathy
Orissa High Court · (1996) 1 ALT(Cri) 17 : (1996) 81 CLT 267 : (1996) CriLJ 2241 : (1996) 1 OLR 27
Criminal Procedure Code, 1973 (CrPC) — Section 305(1)
High Courts23 Nov 1995
Smt. Anita Das Vs State of Orissa and Others
Orissa High Court · (1996) 82 CLT 539 : (1996) 1 OLR 274
High Courts22 Nov 1995
Mahanta Sri Raghabendra Prapana Ramanuj Das Vs State and Others
Orissa High Court · (1996) 81 CLT 244 : (1996) 1 OLR 73
Orissa Hindu Religious Endowments Act, 1951 — Section 35(2)
High Courts21 Nov 1995Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Urmila Sahu and Another
Orissa High Court · (1996) 1 ACC 489 : (1996) ACJ 809 : AIR 1996 Ori 13
Motor Vehicles Act, 1939 — Section 95(2)
High Courts20 Nov 1995
Raghumani Mandi Vs State of Orissa and Others
Orissa High Court · (1996) 1 OLR 267
Constitution of India, 1950 — Article 21
High Courts17 Nov 1995
COMMISSIONER OF INCOME TAX Vs BUILDERS UNION.
Orissa High Court · (1996) 130 CTR 203
Civil Procedure Code, 1908 (CPC) — Section 34Income Tax Act, 1961 — Section 256
High Courts17 Nov 1995Dismissed
Ananda Moharana Vs State of Orissa
Orissa High Court · (1996) 1 ALT(Cri) 23 : (1996) CriLJ 2654
Penal Code, 1860 (IPC) — Section 294, 307, 324, 325, 326