High Courts17 Nov 1995
Sk. Jamaitullah and Others Vs Sk. Jayakatullah and Others
Orissa High Court · (1996) 81 CLT 114 : (1996) 1 OLR 98
Civil Procedure Code, 1908 (CPC) — Section 100AWaqf Act, 1954 — Section 10, 3, 55, 57, 9(1)
COURT ARCHIVE
Orissa High Court judgments, 1995
366 judgments · page 2 of 19
High Courts16 Nov 1995Allowed
Biraja Panda alias Butia Vs State of Orissa
Orissa High Court · (1996) 81 CLT 417 : (1996) CriLJ 904 : (1996) 1 OLR 85
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 30
High Courts14 Nov 1995Dismissed
Ananda Chandra Nayak Vs State of Orissa and Another
Orissa High Court · (1996) CriLJ 810
Penal Code, 1860 (IPC) — Section 436
High Courts14 Nov 1995
Bidyadhar Bhuyan Vs State of Orissa and Others
Orissa High Court · (1995) 2 OLR 655
Constitution of India, 1950 — Article 14, 226, 227, 39, 41Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 19
High Courts14 Nov 1995Allowed
Orissa Forest Development Corporation Limited Vs State of Orissa and Others
Orissa High Court · (1996) 81 CLT 230 : (1997) 3 LLJ 102
Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4), 12
High Courts14 Nov 1995
Orissa Industries Ltd. Vs Orichem Ltd.
Orissa High Court · (1996) 1 OLR 114
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 21
High Courts10 Nov 1995
V.K. Enterprises Vs The Orissa Sales Tax Tribunal and Another
Orissa High Court · (1996) 1 OLR 48
Orissa Sales Tax Rules, 1947 — Rule 2, 50, 58Orissa Sales Tax Tribunal Regulations, 1992 — Regulation 8
High Courts08 Nov 1995
Bismaya Mohanty and Others Vs Board of Secondary Education, Orissa and Others
Orissa High Court · (1996) 81 CLT 37 : (1996) 1 OLR 134
High Courts06 Nov 1995
Laxmi Polythene Private Limited Vs Commissioner of Sales Tax and Another
Orissa High Court · (1996) 1 OLR 59 : (1996) 1 OLR 58
Orissa Sales Tax Act, 1947 — Section 13(5)
High Courts03 Nov 1995Allowed
Asia Foundation and Constructions Limited (AFCONS) Vs State of Orissa
Orissa High Court · (1996) 1 OLR 65
Arbitration Act, 1940 — Section 30
High Courts03 Nov 1995Dismissed
Pravakar Gochhayat and Others Vs State of Orissa and Another
Orissa High Court · (1996) 1 ALT(Cri) 10 : (1996) 81 CLT 175 : (1996) 1 OLR 75
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 154, 307, 323, 34, 341
High Courts03 Nov 1995Dismissed
Ganta Swain and Others Vs Kandhuni Gouduni and Others
Orissa High Court · (1996) 1 OLR 89
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), 11
High Courts02 Nov 1995
Mst. Surya Rana Vs State of Orissa and Others
Orissa High Court · (1996) 1 OLR 180
Orissa Land Reforms (General) Rules, 1965 — Rule 38A(2)
High Courts01 Nov 1995
Bijayaketan Das Vs Utkal University and Others
Orissa High Court · AIR 1996 Ori 153 : (1996) 81 CLT 324
Constitution of India, 1950 — Article 226
High Courts01 Nov 1995Allowed
J.P. Stores Vs Food Corporation of India
Orissa High Court · (1996) 81 CLT 227
Arbitration Act, 1940 — Section 37Limitation Act, 1963 — Section 5
High Courts31 Oct 1995Allowed
Durga Madhab Behera Vs State of Orissa
Orissa High Court · (1996) 1 ALT(Cri) 11 : (1996) 81 CLT 170 : (1996) CriLJ 1261 : (1996) 1 OLR 43
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2Prevention of Food Adulteration Rules, 1955 — Rule 50
High Courts30 Oct 1995
Maleswari Devi Vs State of Orissa and Others
Orissa High Court · (1996) 1 OLR 202
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 8, 8(3)
High Courts25 Oct 1995Dismissed
Krushna Chandra Mudull Vs Brundaban Chandra Deb and Another
Orissa High Court · (1996) 1 OLR 38
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Oct 1995Partly Allowed
Union of India (UOI) and Another Vs Rasik Munda and Others
Orissa High Court · (1997) 3 LLJ 655
Workmens Compensation Act, 1923 — Section 12, 12(1), 18, 18A, 2