High Courts24 Dec 1997
Bajru Khadi and Others Vs The Orissa Grid Corporation and Others
Orissa High Court · (1998) 1 ACC 486
COURT ARCHIVE
Orissa High Court judgments, 1997
256 judgments · page 1 of 13
High Courts24 Dec 1997Allowed
Management of Orissa State Road Transport Corpn. Vs Presiding Officer, Industrial Tribunal and Others
Orissa High Court · (1998) 2 LLJ 67
Industrial Disputes Act, 1947 — Section 10
High Courts24 Dec 1997
Sabita Kumari Nayak and Others Vs Satrughan Nayak and Another
Orissa High Court · (1998) CriLJ 2713
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 135, 325(3)Limitation Act, 1963 — Section 29(2), 4
High Courts24 Dec 1997Allowed
Bajru Khadi and Others Vs Orissa Grid Corporation and Others
Orissa High Court · (1998) ACJ 1277
High Courts18 Dec 1997Allowed
Sarbeswar Panda Vs State of Orissa
Orissa High Court · (1997) 83 CLT 230 : (1997) 1 OLR 401
Criminal Procedure Code, 1973 (CrPC) — Section 233, 315, 482
High Courts06 Dec 1997Allowed
Pankaj Pradhan Vs State of Orissa
Orissa High Court · (1998) CriLJ 2694
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts05 Dec 1997Allowed
Sanatan Mallik alias Sania Vs State of Orissa
Orissa High Court · (1998) CriLJ 2750
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 42(2), 50
High Courts04 Dec 1997Dismissed
Oriental Insurance Co. Ltd. Vs Mailupelli Aremah and Others
Orissa High Court · (1998) 1 ACC 463 : (1998) ACJ 1249
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 145, 147, 149, 151, 163A
High Courts21 Nov 1997
Oriental Insurance Company Ltd. Vs Uma Charan Bisoy and Others
Orissa High Court · (1998) 2 ACC 230 : (1998) 85 CLT 41
High Courts20 Nov 1997Allowed
Sadhu Charan Patnaik Vs Smt. Jasoda Patnaik and Others
Orissa High Court · (1997) 11 OHC CK 0003
High Courts18 Nov 1997Allowed
Damodar Naik Vs Bidyadhar Naik
Orissa High Court · (1997) 11 OHC CK 0014
High Courts17 Nov 1997Dismissed
Alimuddin Khan Vs Nasiran Bibi and Others
Orissa High Court · (1998) 85 CLT 97 : (1998) CriLJ 1811
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 127(3), 397(1), 397(2)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 5, 7
High Courts12 Nov 1997Dismissed
Governing Body of Harishpur Baladev Mahabidyalaya Vs State of Orissa and Others
Orissa High Court · AIR 1998 Ori 82
Orissa Education (Establishment, Recognition and Management of Private Junior Colleges/Higher Secondary Schools) Rules, 1991 — Rule 25Orissa Education Act, 1969 — Section 27
High Courts12 Nov 1997
Trailokyanath Sarangi Vs State of Orissa and Others
Orissa High Court · AIR 1998 Ori 78 : (1998) 85 CLT 70
High Courts11 Nov 1997Allowed
Oriental Insurance Co. Ltd. Vs Lalita Samal and Others
Orissa High Court · (1999) ACJ 1447
Employees Compensation Act, 1923 — Section 30Motor Vehicles Act, 1988 — Section 140, 143
High Courts11 Nov 1997Allowed
Rushi Prusti Vs Orissa State Electricity Board and Others
Orissa High Court · (1999) ACJ 440 : (1998) 85 CLT 529
High Courts07 Nov 1997Dismissed
G.H. Iyer Vs State (Govt. of India)
Orissa High Court · (1998) CriLJ 1821
Criminal Procedure Code, 1973 (CrPC) — Section 200, 311, 482, 540Evidence Act, 1872 — Section 138Mines Act, 1952 — Section 73
High Courts07 Nov 1997
Sanghamitra Mohanty Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 561
Constitution of India, 1950 — Article 226, 227
High Courts05 Nov 1997
Simantini Samantaray Vs State of Orissa
Orissa High Court · (1998) 1 DMC 660
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 438Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts05 Nov 1997Allowed
Biswanath Ada Vs State of Orissa
Orissa High Court · (1998) 1 ALT(Cri) 8 : (1997) 2 OLR 551
Electricity Act, 1910 — Section 39, 50