Orissa High Court Judgments 2012

High Courts21 Dec 2012Dismissed

Smt. Manorama Mohanty and Others Vs Authorized Officer, The Urban Co-operative Bank Ltd. and Others

Orissa High Court · AIR 2013 Ori 86 : (2013) 111 BC 563 : (2013) 115 CLT 759

Banking Regulation Act, 1949 — Section 2(c)(v), 5, 5(c), 5(cci), 5(ccv)Orissa Co-operative Societies Act, 1962 — Section 68, 70Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 2, 34

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High Courts21 Dec 2012

Pradeep Kumar Biswal and Others Vs Union of India and Others

Orissa High Court · (2013) 115 CLT 486

Constitution of India, 1950 — Article 226, 227

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High Courts21 Dec 2012Dismissed

Smt. Manorama Mohanty and Others Vs Authorized Officer, The Urban Co-operative Bank Ltd. and two Ors. etc. etc.

Orissa High Court · (2013) 1 OLR 613

Banking Regulation Act, 1949 — Section 5, 5(c), 5(cci), 5(ccv), 5(d)Orissa Co-operative Societies Act, 1962 — Section 68, 70Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 2, 34

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High Courts20 Dec 2012

Sri Subas Singh and Others Vs State of Orissa and Others

Orissa High Court · (2013) 1 OLR 627

Constitution of India, 1950 — Article 14, 16, 226

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High Courts20 Dec 2012Dismissed

State of Orissa and Another Vs Orissa Khadi and Village Industries Board Karmachari Sangha and Another

Orissa High Court · (2013) 115 CLT 731

Constitution of India, 1950 — Article 12, 14, 16, 21, 226

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High Courts19 Dec 2012Dismissed

Divisional Manager, National Insurance Co. Ltd. Vs Smt. Monalita Maharana and Others

Orissa High Court · (2013) 115 CLT 527

Motor Vehicles Act, 1988 — Section 146, 147Penal Code, 1860 (IPC) — Section 279, 304A, 337

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High Courts19 Dec 2012Allowed

Dakshin Dinajpur B.Ed. College Vs Regional Director, Eastern Regional Committee National Council for Teacher Education and Another

Orissa High Court · (2013) 115 CLT 699

Constitution of India, 1950 — Article 226National Council for Teacher Education Act, 1993 — Section 14, 15, 7(11)

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High Courts19 Dec 2012Allowed

Niranjan Mishra and Others Vs Union of India and Others

Orissa High Court · (2013) 115 CLT 668 : (2013) 1 OLR 441

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High Courts18 Dec 2012

Balabhadra Nayak Vs State of Orissa

Orissa High Court · (2013) 3 Crimes 86 : (2013) 1 OLR 820

Criminal Procedure Code, 1973 (CrPC) — Section 457, 457(1)Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B), 60(3)

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High Courts18 Dec 2012Dismissed

State of Orissa Vs Bansidhar Lenka

Orissa High Court · (2013) 3 Crimes 263 : (2013) 1 OLR 640

Essential Commodities Act, 1955 — Section 10C, 3, 6, 7

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High Courts14 Dec 2012Allowed

Rashmirekha Patra and Others Vs State of Orissa and Others

Orissa High Court · (2013) 115 CLT 767 : (2013) LabIC 1491 : (2013) 1 OLR 606

Constitution of India, 1950 — Article 14, 16

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High Courts14 Dec 2012Dismissed

Dillip Kumar Sahoo Vs Smt. Malati Rout and Others

Orissa High Court · (2012) 12 OHC CK 0018

Partition Act, 1893 — Section 4Specific Relief Act, 1963 — Section 31, 34Transfer of Property Act, 1882 — Section 31, 34, 44

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High Courts14 Dec 2012Allowed

Smt. K. Nagamani Vs Smt. K. Rajeswari and Others

Orissa High Court · (2013) 1 OLR 178

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 144, 144(1)

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High Courts14 Dec 2012Dismissed

Smt. Santilata Dei Vs Sumitra Mahakuda

Orissa High Court · (2013) 115 CLT 661

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 11Orissa Grama Panchayat Act, 1964 — Section 25(v)

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High Courts14 Dec 2012

Hawkins Cookers Ltd. and Others Vs Sri Jagannath Traders

Orissa High Court · (2013) 115 CLT 712

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 22, Order 14 Rule 1, Order 14 Rule 2, Order 14 Rule 2(2), Order 14 Rule 4Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23, 28

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High Courts14 Dec 2012